High Courts12 Dec 1929Dismissed
Bhageshwari Singh Vs Hingu and Others
Allahabad High Court · AIR 1930 All 218
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 3 of 34
High Courts12 Dec 1929
Latafat Ali Khan and Another Vs Mohammad Yar Khan and Others
Allahabad High Court · (1929) 12 AHC CK 0010
High Courts11 Dec 1929Dismissed
Ram Ghulam Vs Kailash Narain
Allahabad High Court · (1929) 12 AHC CK 0072
High Courts11 Dec 1929Disposed Of
Chaudhri Jahangira Vs Sarup and Others
Allahabad High Court · (1929) 12 AHC CK 0051
High Courts11 Dec 1929Dismissed
Sultan Singh Vs B. Maya Ram Radha Swami
Allahabad High Court · AIR 1930 All 260 : (1930) ILR (All) 491
High Courts11 Dec 1929Dismissed
Munawwar Khan Vs Tasalli Khan
Allahabad High Court · AIR 1930 All 255(1)
High Courts11 Dec 1929
V.S. Dandekar Vs Emperor
Allahabad High Court · AIR 1930 All 324 : 122 Ind. Cas. 596
Penal Code, 1860 (IPC) — Section 124A
High Courts11 Dec 1929Disposed Of
Luttur and Others Vs Emperor
Allahabad High Court · (1929) 12 AHC CK 0016
High Courts10 Dec 1929Dismissed
Sitla Bux Chaube and Others Vs Gopal Singh and Others
Allahabad High Court · AIR 1930 All 321
High Courts10 Dec 1929Dismissed
Raghunath Tewari Vs Buddhu Ram Tewari and Others
Allahabad High Court · (1929) 12 AHC CK 0061
High Courts10 Dec 1929Dismissed
Municipal Board Vs Narsingh Dutt Pande and Another
Allahabad High Court · AIR 1930 All 222
High Courts10 Dec 1929Dismissed
Radha Balabh Pathak Vs Bhullo and Others
Allahabad High Court · AIR 1930 All 303
High Courts10 Dec 1929Dismissed
(Babu) Raj Narain Rao and Another Vs Lala Ram Sarup
Allahabad High Court · (1929) 12 AHC CK 0030
High Courts10 Dec 1929Dismissed
Thakari Mallah Vs Ram Tahal Tewari
Allahabad High Court · AIR 1931 All 57 : (1930) ILR (All) 489
Stamp Act, 1899 — Section 12
High Courts10 Dec 1929Allowed
Chotey Lal Vs Mt. Mohanian and Another
Allahabad High Court · AIR 1930 All 375
North Western Provinces Tenancy Act, 1901 — Section 25Transfer of Property Act, 1882 — Section 58
High Courts10 Dec 1929
Pancham Singh and Another Vs Balak Ram and Others
Allahabad High Court · AIR 1930 All 374
Transfer of Property Act, 1882 — Section 41
High Courts09 Dec 1929Dismissed
Mt. Rani Kunwar Vs Mahbub Baksh
Allahabad High Court · AIR 1930 All 252
High Courts06 Dec 1929Dismissed
Ram Charan Vs Mathura Prasad and Another
Allahabad High Court · AIR 1930 All 255
High Courts06 Dec 1929Dismissed
(Shri) Shivalinga Mahadeo Vs Kumodini Debi
Allahabad High Court · AIR 1930 All 224