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Allahabad High Court judgments, 1940

252 judgments · page 1 of 13

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High Courts25 Dec 1940Allowed

Rani Kaniz Baqar (in Place of The Special Manager Court of Wards, Mehnon Estate, District Gonda) Vs Mst. Lakhraji

Allahabad High Court · (1940) 12 AHC CK 0002

Oudh Rent Act, 1886 — Section 127, 52, 60
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High Courts23 Dec 1940Dismissed

Mohammad Taqi Ahmad Khan Vs Farmoodi Begam

Allahabad High Court · AIR 1941 All 181 : (1941) 11 AWR 75

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High Courts20 Dec 1940Allowed

Ganga Kuer Vs Sukhjit Singh and Others

Allahabad High Court · AIR 1941 All 163 : (1941) 11 AWR 59 : (1941) 11 AWR 171

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High Courts20 Dec 1940Dismissed

Irshad Ali Vs Mt. Nadari Begam

Allahabad High Court · AIR 1941 All 179 : (1941) 11 AWR 83

Registration Act, 1908 — Section 28
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High Courts18 Dec 1940Allowed

Ganga Sahai Vs Muzaffar Ali Khan

Allahabad High Court · (1940) 12 AHC CK 0017

Encumbered Estates Act, 1934 — Section 35
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High Courts17 Dec 1940Dismissed

Nimar Pandey Vs Jagdish Pandey and Others

Allahabad High Court · AIR 1941 All 166 : (1941) 11 AWR 56

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High Courts16 Dec 1940Disposed Of

Achraj Singh Vs Hardwar Nath and Others

Allahabad High Court · AIR 1941 All 131 : (1941) 11 AWR 58 : (1941) 11 AWR 170

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High Courts13 Dec 1940Disposed Of

Ghulam Rashid Vs Muhammad Abdul Rab and Others

Allahabad High Court · AIR 1941 All 187 : (1941) 11 AWR 89

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High Courts12 Dec 1940Disposed Of

Ramgopal Sriniwas Vs Net Ram and Another

Allahabad High Court · AIR 1941 All 178

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High Courts10 Dec 1940Dismissed

Punjab Sugar Mills Co. Ltd. Vs Pt. Lachman Prasad Tewari and Others

Allahabad High Court · AIR 1941 All 73 : (1941) 11 AWR 8 : (1941) 11 AWR 32

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High Courts06 Dec 1940Dismissed

Dulhin Janak Nandini Kunwari Vs Kedar Narain Singh

Allahabad High Court · AIR 1941 All 140 : (1941) 11 AWR 51

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High Courts05 Dec 1940Allowed

Sitaram Baburam Vs Sitaram Lalman through Tulsi Ram

Allahabad High Court · AIR 1941 All 132 : (1941) 11 AWR 42

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High Courts05 Dec 1940

Firm Sita Ram Babu Ram Vs Firm Sita Ram Lalman

Allahabad High Court · (1940) 12 AHC CK 0005

Limitation Act, 1963 — Section 20
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High Courts04 Dec 1940Allowed

Ahmad Sayeed Vs Kanizak Zohra

Allahabad High Court · AIR 1941 All 157 : (1941) 11 AWR 55

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High Courts04 Dec 1940Allowed

Emperor Vs Nanua

Allahabad High Court · AIR 1941 All 145 : (1941) 11 AWR 65

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High Courts04 Dec 1940

Radhey Shiam Vs Nazir Husain and Others

Allahabad High Court · AIR 1941 All 173 : (1941) 11 AWR 40 : (1941) 11 AWR 168

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High Courts04 Dec 1940

Mt. Gainda Kuer Vs Sradu Ram and Others

Allahabad High Court · AIR 1941 All 174 : (1941) 11 AWR 70

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High Courts28 Nov 1940Allowed

District Board Vs Babu Ram

Allahabad High Court · AIR 1941 All 152 : (1941) 11 AWR 24

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High Courts28 Nov 1940Dismissed

Pandit Sushil Chander Chaturvedi Vs Wali Ullah and Others

Allahabad High Court · AIR 1941 All 158 : (1941) 11 AWR 46

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High Courts26 Nov 1940Allowed

Pearey Lal and Another Vs Kunwar Rani M.L. Hira Devi

Allahabad High Court · AIR 1941 All 150 : (1941) 11 AWR 18

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