High Courts29 Jan 1940Dismissed
Har Dayal Vs B. Ram Manohar Lal and Another
Allahabad High Court · AIR 1940 All 316 : (1940) 10 AWR 265
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 12 of 13
High Courts26 Jan 1940Allowed
Municipal Board Vs L. Moradhuj
Allahabad High Court · AIR 1940 All 340 : (1940) 10 AWR 243
High Courts26 Jan 1940Dismissed
Mt. Balo Vs Mt. Parbati and Another
Allahabad High Court · AIR 1940 All 385 : (1940) 10 AWR 269
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 6(h)
High Courts24 Jan 1940Dismissed
Gajraj Singh and Another Vs Kallu and Others
Allahabad High Court · AIR 1940 All 309 : (1940) 10 AWR 267
High Courts24 Jan 1940Dismissed
Jai Krishna Vs Abdul Rahman, Official Receiver and Others
Allahabad High Court · (1940) 01 AHC CK 0018
High Courts24 Jan 1940Dismissed
Mt. Daulta Kuer and Others Vs Ram Das Rai
Allahabad High Court · AIR 1940 All 349 : (1940) 10 AWR 276
High Courts23 Jan 1940
Emperor Vs Ganga Ram and Another
Allahabad High Court · AIR 1940 All 260 : (1940) 10 AWR 187
High Courts23 Jan 1940
Dal Chand Vs Emperor
Allahabad High Court · AIR 1940 All 195 : (1940) 10 AWR 206
High Courts22 Jan 1940Dismissed
Ramai Chaubey Vs Ram Datta Sonar
Allahabad High Court · AIR 1940 All 314 : (1940) 10 AWR 252
High Courts19 Jan 1940Disposed Off
Asharfi Singh Vs Chandrika Prasad Kuari
Allahabad High Court · AIR 1940 All 389 : (1940) 10 AWR 248
Agra Tenancy Act, 1926 — Section 269Specific Relief Act, 1877 — Section 54(k)
High Courts19 Jan 1940Dismissed
Mohan Lal Vs Gopal Lal
Allahabad High Court · AIR 1940 All 347 : (1940) 10 AWR 271
High Courts18 Jan 1940
Hakim Mohd. Bashirullah Khan Vs Collector, Shahjahanpur, as Manager Court of Wards, Ilaqa Iqtida Ullah Khan
Allahabad High Court · AIR 1940 All 245 : (1940) 10 AWR 155
High Courts18 Jan 1940Dismissed
Dwarika Halwai Vs Sitla Prasad and Others
Allahabad High Court · AIR 1940 All 256 : (1940) 10 AWR 253
High Courts17 Jan 1940Dismissed
Ram Kripal and Another Vs Abdul Wahid and Another
Allahabad High Court · (1940) 01 AHC CK 0025
Agra Tenancy Act, 1926 — Section 44
High Courts17 Jan 1940Dismissed
Rameshwar Dayal and Others Vs Hari Kishen
Allahabad High Court · AIR 1940 All 351 : (1940) 10 AWR 246
High Courts15 Jan 1940
Firm Lachhman Das Chhiddu Lal Vs L. Babu Lal Surety and Others
Allahabad High Court · AIR 1940 All 304 : (1940) 10 AWR 266
High Courts12 Jan 1940Dismissed
Faiyaz Ahmad and Another Vs Jamal Uddin
Allahabad High Court · AIR 1940 All 337 : (1940) 10 AWR 257
High Courts11 Jan 1940Dismissed
Badri Lonia and Others Vs Pandit Dwarka Prasad Ram Shukla
Allahabad High Court · AIR 1940 All 240 : (1940) 10 AWR 198
High Courts11 Jan 1940Dismissed
Shanti Lal Vs Mt. Jamni Kuer
Allahabad High Court · AIR 1940 All 331 : (1940) 10 AWR 292
High Courts10 Jan 1940Disposed Of
LALA INDRA SEN, IN RE.
Allahabad High Court · (1940) 10 AWR 131 : (1940) 8 ITR 187
Income Tax Act, 1961 — Section 66(2)