High Courts27 Dec 1977Allowed
Mrs. Kalyani Chaudhari Vs The State of U.P. and Others
Allahabad High Court · (1978) CriLJ 1003
Womens and Childrens Institutions (Licensing) Act, 1956 — Section 10, 2, 7, 8
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 1 of 29
High Courts27 Dec 1977Allowed
Mrs. Kalyani Choudhari Vs The State of U.P. and Others
Allahabad High Court · (1978) AWC 807
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 10(2), 2, 7, 8Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 10(2), 2, 7, 8Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 10(2), 2, 7, 8
High Courts21 Dec 1977Dismissed
Om Prakash Agarwal Vs District Supply Officer
Allahabad High Court · (1978) ACR 89
High Courts21 Dec 1977Allowed
Pearey Lal Vs Sub Divisional Officer and Others
Allahabad High Court · (1978) AWC 222 : (1978) RD 124
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 3(3), 3(9), 42(2), 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 109, 109A, 109A(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 3(3), 3(9), 42(2), 48
High Courts21 Dec 1977Allowed
Sangam Lal Vs Commissioner of Income Tax and Others
Allahabad High Court · (1978) 7 CTR 282 : (1979) 116 ITR 316
Income Tax Rules, 1962 — Rule 38, 52
High Courts21 Dec 1977Dismissed
Mrs. Nirmal Kapoor and Others Vs First Additional District Judge and Others
Allahabad High Court · (1978) AWC 20
Contract Act, 1872 — Section 23AUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 34
High Courts21 Dec 1977Partly Allowed
Phool Chand Vs State of Uttar Pradesh and others
Allahabad High Court · (1977) 12 AHC CK 0035
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 13Hindu Marriage Act, 1955 — Section 11, 5
High Courts21 Dec 1977Dismissed
Smt. Pitmo Vs Shyam Singh
Allahabad High Court · AIR 1978 All 301 : (1978) AWC 392
Succession Act, 1925 — Section 212, 213, 370, 57
High Courts21 Dec 1977Dismissed
Mahadeo Prasad Rais Vs Income Tax Officer, A Ward and Another
Allahabad High Court · (1980) 125 ITR 49
Income Tax Act, 1922 — Section 25AIncome Tax Act, 1961 — Section 148, 150, 297(2)
High Courts21 Dec 1977Dismissed
Bundoo and Others Vs Akbar Ali
Allahabad High Court · (1978) AWC 296
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 111
High Courts20 Dec 1977Dismissed
State Vs Baljeet
Allahabad High Court · (1978) ACR 93
Criminal Procedure Code, 1973 (CrPC) — Section 417(3)Prevention of Food Adulteration Act, 1954 — Section 20
High Courts20 Dec 1977Dismissed
Banwari Lal Madan Mohan Vs Commissioner of Income Tax
Allahabad High Court · (1978) 7 CTR 26 : (1988) 113 ITR 562
High Courts20 Dec 1977Dismissed
Sheo Shanker alias Shanker Lal and Another Vs Ratan Chand Jain and Another
Allahabad High Court · (1978) AWC 94
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25, 25(3)Civil Procedure Code, 1908 (CPC) — Section 24, 24(1)Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 5
High Courts20 Dec 1977
BANWARI LAL MADAN MOHAN Vs COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1978) 113 ITR 562
High Courts17 Dec 1977Dismissed
Ali Hasan Vs Haji Kallo and Another
Allahabad High Court · (1978) AWC 628
High Courts17 Dec 1977Allowed
Haji Islam Qureshi Vs Director of Education, U.P.,Allahadad and others
Allahabad High Court · (1977) 12 AHC CK 0032
Constitution of India, 1950 — Article 226, 226A, 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16D(5A)
High Courts17 Dec 1977Allowed
Vidya Sagar Sharma Vs Deputy Director of Education, Meerut and another
Allahabad High Court · (1977) 12 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16F(2), 16F(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 18, 20, 3, 9
High Courts16 Dec 1977
Commissioner of Income Tax Vs M.K. Gupta
Allahabad High Court · (1978) 7 CTR 36 : (1988) 113 ITR 473
Income Tax Act, 1961 — Section 139, 274(1), 292B
High Courts16 Dec 1977Dismissed
Havaldar Singh and Others Vs Aditya Singh and Another
Allahabad High Court · AIR 1978 All 266 : (1978) AWC 344
Contract Act, 1872 — Section 19Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)
High Courts16 Dec 1977Disposed Off
Commissioner of Sales Tax Vs Brij Lal Mahendra Kumar Pipal Shah
Allahabad High Court · (1978) 42 STC 457