COURT ARCHIVE
Allahabad High Court judgments, 1896
131 judgments · page 1 of 7
High Courts23 Dec 1896Dismissed
Suba Singh and Others Vs Sarafraz Kunwar and Others
Allahabad High Court · (1897) ILR (All) 215
High Courts23 Dec 1896Disposed Of
Badri Narain and Others Vs Ram Nath and Others
Allahabad High Court · (1897) ILR (All) 148
High Courts23 Dec 1896Dismissed
Jadho Singh Vs Diwan Singh and Others
Allahabad High Court · (1897) ILR (All) 145
Registration Act, 1877 — Section 50
High Courts23 Dec 1896Dismissed
Anwari Begam Vs Nizam-ud-din Shah
Allahabad High Court · (1898) ILR (All) 165
North Western Provinces Revenue Act, 1873 — Section 154
High Courts22 Dec 1896
Chunna Lal Vs Anandi Lal and Others
Allahabad High Court · (1897) ILR (All) 196
High Courts19 Dec 1896Dismissed
Akbar Yar Khan and Another Vs Phul Chand
Allahabad High Court · (1897) ILR (All) 211
High Courts18 Dec 1896Disposed Of
Sheo Sahai Vs Kashi Prasad
Allahabad High Court · (1897) ILR (All) 186
Transfer of Property Act, 1882 — Section 88
High Courts18 Dec 1896Dismissed
Chiddo Vs Piari Lal and Another
Allahabad High Court · (1897) ILR (All) 188
High Courts18 Dec 1896Dismissed
Nakchedi Ram Vs Ram Charitar Rai and Others
Allahabad High Court · (1897) ILR (All) 191
High Courts17 Dec 1896Dismissed
Ram Lal and Others Vs Tulsa Kaur and Others
Allahabad High Court · (1897) ILR (All) 180
Transfer of Property Act, 1882 — Section 93
High Courts17 Dec 1896Disposed Of
Gaya Prasad and Another Vs Indo Mati
Allahabad High Court · (1897) ILR (All) 142
High Courts16 Dec 1896Disposed Of
Bashir-Ud-Din Vs Jhori Singh
Allahabad High Court · (1897) ILR (All) 140
High Courts16 Dec 1896Allowed
Lachmi Narain and Others Vs Amlok Ram and Another
Allahabad High Court · (1897) ILR (All) 174
Transfer of Property Act, 1882 — Section 88
High Courts12 Dec 1896Disposed Off
Bhagwati Prasad Vs Jamna Prasad
Allahabad High Court · (1897) ILR (All) 136
High Courts12 Dec 1896
Birju Singh Vs Ram Saran Singh and Others
Allahabad High Court · (1897) ILR (All) 172
High Courts09 Dec 1896
Umardaraz Ali Khan and Others Vs Wilayat Ali Khan
Allahabad High Court · (1897) ILR (All) 165