High Courts21 Dec 2018Dismissed
Indian Hume Pipe Company Ltd. Thru. A.G.M. Srinivasa Mur Vs State Of Uttar Pradesh Thru. Prin. Secy. Housing & Urban Planning &Ors
Allahabad High Court · (2018) 12 AHC CK 0114
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2018
246 judgments · page 1 of 13
High Courts21 Dec 2018
Ram Chanda Nishad Vs State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0113
Indian Penal Code, 1860 — Section 174A, 229A, 304B, 316, 498ACode Of Criminal Procedure, 1973 — Section 82, 313Dowry Prohibition Act, 1961 — Section 3, 4
High Courts21 Dec 2018Allowed
Manglu Vs State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0112
Constitution Of India, 1950 — Article 21, 22, 22(1), 39A, 141Indian Penal Code, 1860 — Section 302, 303, 304, 307Code Of Criminal Procedure, 1973 — Section 227, 313
High Courts21 Dec 2018Disposed Off
Shanker @ Shiv Shanker Verma & Another Vs State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0111
Code Of Civil Procedure, 1908 — Order 41 Rule 27Code Of Criminal Procedure, 1973 — Section 386, 391Indian Penal Code, 1860 — Section 34, 302, 307, 504, 506
High Courts21 Dec 2018Allowed
Justice (Retd.) Sanjay Misra Lokayukta U.P. Vs State Of Uttar Pradesh Thru. Prin. Secy. Rajya Sampati Vibhag & Ors
Allahabad High Court · (2018) 12 AHC CK 0110
Constitution Of India, 1950 — Article 165Uttar Pradesh Lokayukta (Conditions of Service) Rules, 1981 — Rule 10Allotment of House under Control of the Estate Department Rules, 2016 — Rule 2(b), 3, 4, 5(i), 5(vii), 11, 11(2), 22, 23, 24
High Courts21 Dec 2018Allowed
Feroz Varun Gandhi(M.P.) Vs State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0109
Representation of People Act, 1951 — Section 125Indian Penal Code, 1860 — Section 153A, 295A, 505(2)Code Of Criminal Procedure, 1973 — Section 378(1)(a), 407
High Courts21 Dec 2018Allowed
Basic Shiksha Parishad Vs U.P.P.S.T.Lucknow
Allahabad High Court · (2018) 12 AHC CK 0108
Limitation Act, 1963 — Section 3Uttar Pradesh Public Service Tribunal Act, 1976 — Section 5(b)
High Courts21 Dec 2018Dismissed
Amar Chandra Vs State Of Uttar Pradesh Trhu Collector Pratapgarh And Ors
Allahabad High Court · (2018) 12 AHC CK 0107
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 12C(1), 12C(6)
High Courts20 Dec 2018Allowed
Ram Krishna Yadav & anr Vs. State Of Uttar Pradesh
Allahabad High Court · (2018) 12 AHC CK 0106
Indian Penal Code, 1860 — Section 34, 302, 504Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts20 Dec 2018Dismissed
Suraj Narain Gupta Vs Rati Chaturvedi
Allahabad High Court · (2018) 12 AHC CK 0105
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(g), 12, 15, 30Evidence Act, 1872 — Section 114, 120Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Dec 2018Allowed
Rishikesh Vs Harikesh & Others
Allahabad High Court · (2018) 12 AHC CK 0104
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9Evidence Act, 1872 — Section 90, 91, 92, 95, 96
High Courts20 Dec 2018
Faizanul Haq Vs D.M./ Collector Distt. Balrampur And Ors
Allahabad High Court · (2018) 12 AHC CK 0103
High Courts20 Dec 2018Allowed
Rakesh Kumar Kaushal Vs State Of Uttar Pradesh Thru. Prin. Secy. Finance & Anr
Allahabad High Court · (2018) 12 AHC CK 0102
Constitution Of India, 1950 — Article 226Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(3), 8(6), 8(6)(f), 9, 9(1), 9(3), 9(4), 9(5), 9(6), 9(9)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 7(2), 13, 13(2), 13(4), 14, 17, 17(1)
High Courts20 Dec 2018Dismissed
Oriental Insurance Co Ltd Vs Bhairo Prasad & Others
Allahabad High Court · (2018) 12 AHC CK 0101
Motor Vehicles Act, 1988 — Section 158(6), 163A, 166, 166(1), 166(1)(c), 166(1)(d), 166(4), 168, 168(1), 173
High Courts20 Dec 2018Dismissed
Pravesh Shukla & others Vs State Of Uttar PradeshThr.Prin Secy Home and ors
Allahabad High Court · (2018) 12 AHC CK 0100
High Courts20 Dec 2018Dismissed
Sri Chandra Mohan Goyal Vs U.P. Power Corporation Ltd. & Others
Allahabad High Court · (2018) 12 AHC CK 0099
Constitution Of India, 1950 — Article 141, 142Electricity Act, 2003 — Section 29B, 56(2)Uttar Pradesh Government Electricity Undertaking Recovery of Dues Act, 1958 — Section 3
High Courts20 Dec 2018Dismissed
Vikram Singh Vs State Of Uttar Pradesh & Others
Allahabad High Court · (2018) 12 AHC CK 0098
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Article 58Administrative Tribunal Act, 1985 — Section 21(1)(3)
High Courts20 Dec 2018Dismissed
Ram Karan Vs State Of Uttar Pradesh & Others
Allahabad High Court · (2018) 12 AHC CK 0097
Subordinate Civil Courts Ministerial Establishment Rules, 1947 — Rule 20, 20(3)
High Courts19 Dec 2018Disposed Off
Shimla Singh & ors Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2018) 12 AHC CK 0096
Constitution Of India, 1950 — Article 226
High Courts19 Dec 2018Allowed
Rukhsana Bano And Another Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2018) 12 AHC CK 0095
Code Of Criminal Procedure, 1973 — Section 173(2), 227, 407, 482Indian Penal Code, 1860 — Section 307, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4