COURT ARCHIVE

Allahabad High Court judgments, 2018

246 judgments · page 3 of 13

High Courts13 Dec 2018

Altaaf [Before Major Bail] Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0074

Indian Penal Code, 1860 — Section 174A, 229A, 342, 363, 366, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 16, 17Code Of Criminal Procedure, 1973 — Section 82, 313

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High Courts13 Dec 2018Dismissed

Anwesha @ Angel Chaurasia (Minor) And Another Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2018) 12 AHC CK 0073

Indian Penal Code, 1860 — Section 366, 498ACode Of Criminal Procedure, 1973 — Section 164

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High Courts13 Dec 2018Dismissed

Oriental Insurance Company Ltd Vs Urmila Devi And Others

Allahabad High Court · (2018) 12 AHC CK 0072

Motor Vehicle Act, 1988 — Section 166, 173

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High Courts13 Dec 2018Allowed

B.K. Tiwari Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0071

Indian Penal Code, 1860 — Section 409

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High Courts13 Dec 2018Allowed

Chheemo And Others Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0070

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 308, 324, 325, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 313, 319

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High Courts13 Dec 2018

Jitendra Vs Deputy Director Of Consolidation And Others

Allahabad High Court · (2018) 12 AHC CK 0069

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High Courts13 Dec 2018Dismissed

Dr. Dinesh Kumar Kesarwani Vs Union Of India & And Ors

Allahabad High Court · (2018) 12 AHC CK 0068

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High Courts12 Dec 2018

Palendra Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0067

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 504

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High Courts12 Dec 2018Disposed Off

Power Grid Corporation Of India Ltd & Anr Vs Jagpal Singh And Others

Allahabad High Court · (2018) 12 AHC CK 0066

Land Acquisition Act, 1894 — Section 4, 4(1), 6(1), 9, 17(1), 18, 23, 24, 54Stamp Act, 1899 — Section 47A

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High Courts12 Dec 2018Dismissed

Sadhna Chaudhary Vs State Of Uttar Pradesh And Others

Allahabad High Court · (2018) 12 AHC CK 0065

Land Acquisition Act, 1894 — Section 4, 4(1), 11(2), 11(3)Constitution Of India, 1950 — Article 235

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High Courts12 Dec 2018Disposed Off

Jamal Ahmad Khan Vs Shamim Jahan

Allahabad High Court · (2018) 12 AHC CK 0064

Code Of Civil Procedure, 1908 — Order 41 Rule 27Constitution Of India, 1950 — Article 227

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High Courts12 Dec 2018Disposed Off

Gopal Kesarwani Vs Director General Of Income Tax (Investigation) Lucknow & Ors

Allahabad High Court · (2018) 12 AHC CK 0063

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 132, 143(2), 153A, 180, 183, 184, 185, 187(1)Pradhan Mantri Garib Kalyan Yojana, 2016 — Section 199I, 199J

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High Courts11 Dec 2018Allowed

Rameshwar Vs State

Allahabad High Court · (2018) 12 AHC CK 0062

Indian Penal Code, 1860 — Section 34, 302

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High Courts11 Dec 2018Dismissed

Mintu Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0061

Indian Penal Code, 1860 — Section 304Code Of Criminal Procedure, 1973 — Section 309

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High Courts11 Dec 2018Allowed

Reena Singh And Ors Vs State Of Uttar Pradesh Throu. Addl. Chief Secy. Basic Education Lko.& Ors

Allahabad High Court · (2018) 12 AHC CK 0060

Constitution Of India, 1950 — Article 14, 16, 226Right of Children to Free and Compulsory Education Rules, 2010 — Rule 21U.P. Basic Education (Teachers) Service Rules, 1981 — Rule 21

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High Courts11 Dec 2018Allowed

Dr. Uttam Chandra Sharma Vs State Of Uttar Pradesh Thru Prin. Secy. Medical & Ors

Allahabad High Court · (2018) 12 AHC CK 0059

Constitution Of India, 1950 — Article 14, 21, 423

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High Courts11 Dec 2018Allowed

Sangeeta And Others Vs State Of Uttar Pradesh And Others

Allahabad High Court · (2018) 12 AHC CK 0058

Constitution Of India, 1950 — Article 14, 73, 234, 235, 309, 320Uttar Pradesh Subordinate Nursing (Non Gazetted) Service Rules, 1979 — Rule 6, 15, 15(3)(c), 15(4)Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15, 16, 17II

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High Courts11 Dec 2018Allowed

Rajesh Mishra Vs Commissioner Kanpur Mandal And Others

Allahabad High Court · (2018) 12 AHC CK 0057

Societies Registration Act, 1860 — Section 12D, 12D(1), 12D(1)(c), 12D(2), 12(2), 25

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High Courts11 Dec 2018Allowed

Chhatrapati Shahuji Maharaj University Trhu Registrar Vs Manisha Pandey And Others

Allahabad High Court · (2018) 12 AHC CK 0056

Consumer Protection Act, 1986 — Section 2(1)(c), 2(1)(d), 21(1)(o), 2(d)

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High Courts10 Dec 2018Dismissed

Tijender Singh Vs Smt. Shann Sarowar Kakkar And Another

Allahabad High Court · (2018) 12 AHC CK 0055

Code Of Civil Procedure, 1908 — Section 47Transfer of Property Act, 1882 — Section 106Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 2(e)

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