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Allahabad High Court judgments, 2018

246 judgments · page 4 of 13

High Courts10 Dec 2018Dismissed

Chaturanan Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0054

Indian Penal Code, 1860 — Section 302, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 313, 319Evidence Act, 1872 — Section 106, 113B
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High Courts10 Dec 2018Partly Allowed

Asha Ram Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0052

Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
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High Courts10 Dec 2018Dismissed

Lakshmi Traders Akbarpur Mandi & Others Vs Navin Rastogi & Anr

Allahabad High Court · (2018) 12 AHC CK 0051

Constitution Of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 13(1), 12(2), 12(3), 13, 16, 16(1)(b), 16(b), 16(2), 16(4), 20, 21, 21(1), 21(1)(a), 22, 23, 26(3)Transfer of Property Act, 1882 — Section 38, 106, 108(m), 108(q)
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High Courts07 Dec 2018Dismissed

Shera and Others Vs State Of Uttar Pradesh

Allahabad High Court · (2018) 12 AHC CK 0043

Indian Penal Code, 1860 — Section 27, 142, 299, 300, 302 to 396, 411, 412Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 8, 24, 25, 26, 27
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High Courts07 Dec 2018

Shyam Narayan Ram Vs State Of Uttar Pradesh And Others

Allahabad High Court · (2018) 12 AHC CK 0048

Constitution Of India, 1950 — Article 188U.P. Kshettra Panchayats and Zila Panchayats (Oath of Office of Adhyaksha or Pramukh etc.) Rules, 1994 — Rule 3(3)U.P. Kshettra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 5, 6, 15
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High Courts07 Dec 2018Dismissed

Sudhir And Others Vs Budhram And Others

Allahabad High Court · (2018) 12 AHC CK 0047

Land Revenue Act, 1901 — Section 41U.P. Revenue Code, 2006 — Section 210, 211, 214, 219, 220(2), 231Limitation Act, 1963 — Section 4, 5, 12
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High Courts06 Dec 2018Dismissed

Ram Pravesh @APPELLANT@Hash State

Allahabad High Court · (2018) 12 AHC CK 0022

Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 383Indian Penal Code, 1860 — Section 34, 308, 323, 376, 376(2)Arms Act, 1959 — Section 25, 39
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