High Courts31 Dec 1959Allowed
Bhagwat Singh and Others Vs State
Allahabad High Court · (1960) 30 AWR 275
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 396, 412
COURT ARCHIVE
Allahabad High Court judgments, 1959
317 judgments · page 1 of 16
High Courts31 Dec 1959Allowed
Smt. Bhagwati Kunwar Vs Hargopal and Others
Allahabad High Court · (1960) 30 AWR 177
Constitution of India, 1950 — Article 133(1)(a)
High Courts24 Dec 1959Allowed
Municipal Board, Almora Vs Jasod Singh and Another
Allahabad High Court · AIR 1960 All 468 : (1960) 30 AWR 204 : (1960) RD 151
Workmens Compensation Act, 1923 — Section 12, 2
High Courts23 Dec 1959Allowed
Mt. Batul Begam Vs B. Hem Chandar Mukherji
Allahabad High Court · AIR 1960 All 519
Civil Procedure Code, 1908 (CPC) — Section 100, 11Uttar Pradesh Tenancy Act, 1939 — Section 246, 246(1)
High Courts23 Dec 1959Dismissed
Datta Mal Chiranji Lal Vs L. Ladli Prasad and Another
Allahabad High Court · AIR 1960 All 632
Constitution of India, 1950 — Article 19, 19(1)
High Courts23 Dec 1959Allowed
Prabhakar Nath Dwivedi Vs District Magistrate and Another
Allahabad High Court · (1960) 30 AWR 145
Constitution of India, 1950 — Article 22, 226
High Courts23 Dec 1959Allowed
Prabhakar Nath Dwivedi Vs District Magistrate, Allahabad and Another
Allahabad High Court · AIR 1960 All 467 : (1960) CriLJ 1049
Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1898 (CrPC) — Section 112, 117, 117(1), 117(3)
High Courts22 Dec 1959Dismissed
The Delhi Cloth and General Mills Co. Ltd., Delhi Vs The Regional Provident Fund Commissioner, U.P.
Allahabad High Court · AIR 1961 All 309 : (1961) 2 LLJ 444
Constitution of India, 1950 — Article 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A, 2
High Courts21 Dec 1959Dismissed
Behari Lal Vs Thakur Radha Ballabh Ji and Another
Allahabad High Court · AIR 1961 All 73 : (1960) 30 AWR 341
High Courts18 Dec 1959Dismissed
Bhai Singh Vs The State
Allahabad High Court · AIR 1960 All 369 : (1960) 30 AWR 37 : (1960) CriLJ 776
Arms Act, 1959 — Section 19, 29Constitution of India, 1950 — Article 14
High Courts17 Dec 1959Allowed
Sunni and Others Vs Smt. Jharla and Others
Allahabad High Court · (1960) 30 AWR 183
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35
High Courts17 Dec 1959Allowed
Ratan Rai Vs R.A. Rahmani Election Tribunal and Others
Allahabad High Court · (1960) 30 AWR 203
Criminal Procedure Code, 1898 (CrPC) — Section 10Uttar Pradesh Municipalities Act, 1916 — Section 22(2)
High Courts17 Dec 1959Dismissed
Ram Sewak Misra Vs President, Dist. Board, Allahabad and Another
Allahabad High Court · AIR 1960 All 473 : (1960) 30 AWR 93
Uttar Pradesh District Boards Act, 1922 — Section 71, 90(3)
High Courts16 Dec 1959Dismissed
Kodai Vs Ajodhya Singh and Others
Allahabad High Court · (1960) 30 AWR 206
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 14(2)(b), 209
High Courts14 Dec 1959Dismissed
Mangal Singh and Others Vs Regional Deputy Director of Consolidation and Others
Allahabad High Court · (1959) 12 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 22, 29(1), 4Constitution of India, 1950 — Article 226
High Courts14 Dec 1959Allowed
State Vs Om Prakash and Others
Allahabad High Court · (1960) 30 AWR 219
Arms Act, 1959 — Section 29Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 391, 395, 399, 402
High Courts11 Dec 1959Dismissed
Jitendra Prasad Vs Mathura Prasad Darzi
Allahabad High Court · (1960) 30 AWR 153
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(a)
High Courts09 Dec 1959Disposed Of
State Vs Ram Khilari
Allahabad High Court · (1959) 12 AHC CK 0026
Criminal Procedure Code, 1898 (CrPC) — Section 260, 260(1)(i), 262(2)Penal Code, 1860 (IPC) — Section 411, 457Uttar Pradesh First Offenders Probation Act, 1938 — Section 3
High Courts09 Dec 1959Dismissed
Syed Wahid Hussain Vs Maharajkumar Mahmud Hasan Khan and Others
Allahabad High Court · AIR 1961 All 409 : (1960) 30 AWR 633
Arbitration Act, 1940 — Section 20Partnership Act, 1932 — Section 69(3)
High Courts09 Dec 1959Dismissed
Mohd. Nazar Ahmad Vs Mohd. Tahir Ali
Allahabad High Court · AIR 1960 All 540
Allahabad High Court Rules, 1952 — Rule 5, 6Civil Procedure Code, 1908 (CPC) — Section 2(14), 2(9)