High Courts21 Dec 1918Allowed
Mohammad Sharif Vs Radha Mohan
Allahabad High Court · 57 Ind. Cas. 760
Provincial Insolvency Act, 1920 — Section 34(1)
COURT ARCHIVE
Allahabad High Court judgments, 1918
342 judgments · page 1 of 18
High Courts21 Dec 1918Disposed Of
Muhammad Sharif Vs Radha Mohan
Allahabad High Court · AIR 1919 All 68 : (1919) ILR (All) 274
Provincial Insolvency Act, 1920 — Section 34(1)
High Courts20 Dec 1918
Emperor Vs Kifayat
Allahabad High Court · AIR 1919 All 188(1) : (1919) ILR (All) 272
High Courts20 Dec 1918
Emperor Vs Kifayat and Others
Allahabad High Court · 46 Ind. Cas. 165
Public Gambling Act, 1867 — Section 8
High Courts19 Dec 1918Disposed Of
Kunwar Bahadur and Others Vs Madho Prasad and Others
Allahabad High Court · AIR 1919 All 223(1) : 49 Ind. Cas. 620
High Courts19 Dec 1918
Gobardhan Das and Others Vs Anmole Singh and Others
Allahabad High Court · AIR 1919 All 293 : 49 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Dec 1918
Ewaz Singh Vs Umrai Singh and Others
Allahabad High Court · AIR 1919 All 267 : (1919) ILR (All) 270
High Courts18 Dec 1918
Emperor Vs Sakhawat Ali
Allahabad High Court · (1919) ILR (All) 302
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Dec 1918
Emperor Vs Sarju and Another
Allahabad High Court · (1919) ILR (All) 231
Criminal Procedure Code, 1898 (CrPC) — Section 117Evidence Act, 1872 — Section 30
High Courts16 Dec 1918Dismissed
Ganesh Datt Tewari Vs Jittan Tamboli
Allahabad High Court · 49 Ind. Cas. 771
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts14 Dec 1918Disposed Of
Nathu and Others Vs Ghansham Singh
Allahabad High Court · AIR 1919 All 331(2) : 49 Ind. Cas. 737
Limitation Act, 1908 — Article 132United Provinces Land Revenue Act, 1901 — Section 74
High Courts14 Dec 1918Dismissed
Ghansham Singh Vs Nathu and Others
Allahabad High Court · (1919) ILR (All) 259
United Provinces Land Revenue Act, 1901 — Section 74
High Courts13 Dec 1918Dismissed
Chhidda Singh and Another Vs Abdul Majid Khan and Another
Allahabad High Court · 49 Ind. Cas. 721
Civil Procedure Code, 1908 (CPC) — Section 144(2)
High Courts12 Dec 1918Dismissed
Lalman and Others Vs Chintamani
Allahabad High Court · (1919) ILR (All) 254
Contract Act, 1872 — Section 73
High Courts12 Dec 1918
Lalman and Others Vs Chinta Mani
Allahabad High Court · AIR 1919 All 214 : 49 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 73(n)
High Courts11 Dec 1918Dismissed
Kalka Prasad Vs Raj Rani and Others
Allahabad High Court · AIR 1919 All 427 : (1919) ILR (All) 294 : 50 Ind. Cas. 424
Bundelkhand Land Alienation Act, 1903 — Section 4Evidence Act, 1872 — Section 49
High Courts11 Dec 1918
Emperor Vs Sarju Mallah
Allahabad High Court · AIR 1919 All 302(1) : 49 Ind. Cas. 778
Penal Code, 1860 (IPC) — Section 403
High Courts10 Dec 1918Allowed
Sita Ram and Others Vs Dulam Kuar and Others
Allahabad High Court · AIR 1919 All 338 : 50 Ind. Cas. 372
High Courts10 Dec 1918Allowed
Sita Ram and Others Vs Dulam Kunwar and Others
Allahabad High Court · (1919) ILR (All) 350
High Courts10 Dec 1918
Emperor Vs Ram Charan
Allahabad High Court · 49 Ind. Cas. 781
Income Tax Act, 1961 — Section 46