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Henry Richards, Kt., C.J. and Pramada Charan Banerji, J.—We agree with the view taken by the learned Judge of this Court and dismiss the appeal.
High CourtsDivision Bench(1918) 12 AHC CK 0005
Ewaz Singh vs Umrai Singh and Others
Allahabad High Court · Decided on 19 December 1918 · Citation: AIR 1919 All 267 : (1919) ILR (All) 270
- HON’BLE JUDGES
- Pramada Charan Banerji, J · Henry Richards, J