High Courts16 Nov 1918Dismissed
Taimur Ali Shah and Another Vs Shah Mohammad Khan and Others
Allahabad High Court · 57 Ind. Cas. 346
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 3 of 18
High Courts16 Nov 1918Disposed Of
Taimur Ali Shah and Another Vs Shah Muhammad Khan and Others
Allahabad High Court · AIR 1919 All 60 : (1919) ILR (All) 211
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts15 Nov 1918Dismissed
Bupan Rai and Others Vs Sub Karan Rai and Others
Allahabad High Court · 49 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(1), 54Specific Relief Act, 1877 — Section 42
High Courts11 Nov 1918Dismissed
In Re: D. MacIntyre
Allahabad High Court · AIR 1919 All 568 : 56 Ind. Cas. 683
High Courts11 Nov 1918Dismissed
Baljit and Others Vs Mahipat and Others
Allahabad High Court · AIR 1919 All 190 : (1919) ILR (All) 203 : 49 Ind. Cas. 118
High Courts09 Nov 1918Allowed
Parsotam Das and Another Vs Jagan Nath and Others
Allahabad High Court · 50 Ind. Cas. 357
High Courts08 Nov 1918Dismissed
Laik Singh Vs Emperor
Allahabad High Court · AIR 1919 All 185(2) : 46 Ind. Cas. 169
Penal Code, 1860 (IPC) — Section 299, 326
High Courts05 Nov 1918
Subh Karan Rai and Others Vs Rupan Rai and Others and Banwari Rai and Others
Allahabad High Court · (1919) ILR (All) 207
Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1918
Maharaj Singh and Another Vs Lalta Prasad and Others
Allahabad High Court · AIR 1919 All 74 : 57 Ind. Cas. 774
High Courts01 Nov 1918
Guddar Mal Vs Het Ram
Allahabad High Court · AIR 1919 All 263 : 50 Ind. Cas. 87
High Courts30 Oct 1918
Sundar Bai Vs Basdeo Singh and Others
Allahabad High Court · 50 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1877 — Section 42Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Oct 1918Dismissed
Sakhawat Ali Vs Radha Mohan and Another
Allahabad High Court · AIR 1919 All 284 : 49 Ind. Cas. 816
Provincial Insolvency Act, 1920 — Section 22, 46
High Courts29 Oct 1918Dismissed
Radha Mohan and Another Vs Sakhawat Ali
Allahabad High Court · (1919) ILR (All) 243
Provincial Insolvency Act, 1920 — Section 22
High Courts28 Oct 1918Dismissed
Nelin Kumar Mukerji and Another Vs Mannu Lal and Another and Shankar Lal and Others
Allahabad High Court · (1919) ILR (All) 200
High Courts28 Oct 1918Dismissed
Mangal Prasad and Another Vs Brij Narain Rai and Sita Ram and Another
Allahabad High Court · (1919) ILR (All) 235
High Courts28 Oct 1918
Brij Narain Rai Vs Mangal Prasad and Another
Allahabad High Court · AIR 1919 All 324 : 50 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4