High Courts07 Aug 1918Allowed
Muhammad Husain Khan Vs Hanuman and Others
Allahabad High Court · AIR 1918 All 392 : 47 Ind. Cas. 861
Transfer of Property Act, 1882 — Section 91
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 5 of 18
High Courts03 Aug 1918Disposed Of
Mathura and Others Vs Emperor
Allahabad High Court · AIR 1918 All 56 : 48 Ind. Cas. 344
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts03 Aug 1918Allowed
Gajadhar Vs The Municipal Board of Benares
Allahabad High Court · (1919) ILR (All) 162
High Courts03 Aug 1918
Emperor Vs Mathura and Others
Allahabad High Court · AIR 1916 All 179 : (1919) ILR (All) 116
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts03 Aug 1918
The Municipal Board of Benares Vs Gajadhar
Allahabad High Court · AIR 1918 All 16 : 47 Ind. Cas. 848
High Courts02 Aug 1918Disposed Of
Sher Mohammad Khan Vs Emperor
Allahabad High Court · AIR 1919 All 400 : 50 Ind. Cas. 994
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts02 Aug 1918Allowed
Raghubtandan Ahir and Others Vs Sheo Nandan Ahir
Allahabad High Court · AIR 1919 All 170 : 46 Ind. Cas. 306
High Courts02 Aug 1918Allowed
Ragunandan Ahir and Another Vs Sheonandan Ahir
Allahabad High Court · (1919) ILR (All) 182
Specific Relief Act, 1877 — Section 42
High Courts01 Aug 1918Dismissed
Rushan Lal and Others Vs Kanhaiya Lal and Others
Allahabad High Court · 47 Ind. Cas. 845
Limitation Act, 1908 — Section 20
High Courts01 Aug 1918
Dildar Husain and Another Vs Sheo Narain and Another
Allahabad High Court · 49 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts31 Jul 1918
Bhagwati Vs Emperor
Allahabad High Court · AIR 1918 All 60 : 48 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts30 Jul 1918Dismissed
Tamiz-Un-Nissa Bibi Vs Mahmud Ali
Allahabad High Court · (1919) ILR (All) 51
High Courts30 Jul 1918Dismissed
Ram Faqir Vs Bindeshri Singh and Another
Allahabad High Court · AIR 1918 All 52 : (1919) ILR (All) 54 : 47 Ind. Cas. 837
High Courts30 Jul 1918Allowed
Munna Singh Vs Ausan Singh and Others
Allahabad High Court · AIR 1918 All 12 : (1919) ILR (All) 108 : 48 Ind. Cas. 422
Specific Relief Act, 1877 — Section 9
High Courts30 Jul 1918
Mahmud Ali Vs Tamiz-un-nissa Bibi
Allahabad High Court · AIR 1918 All 9 : 47 Ind. Cas. 842
High Courts26 Jul 1918Disposed Of
Hasan Ali Khan Vs Azharul Hasan and Others
Allahabad High Court · 48 Ind. Cas. 367
High Courts26 Jul 1918Allowed
Hasan Ali Khan Vs Azhar-Ul-Hasan and Others
Allahabad High Court · (1919) ILR (All) 45
High Courts26 Jul 1918
Data Din Vs Nanku and Others
Allahabad High Court · AIR 1918 All 397 : 47 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Section 47