High Courts23 Oct 1918Dismissed

Dulli Vs Emperor

Allahabad High Court · AIR 1918 All 65 : 48 Ind. Cas. 502

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts23 Sept 1918Dismissed

Ram Prasad Vs Emperor

Allahabad High Court · AIR 1918 All 68 : 48 Ind. Cas. 499

Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 182
High Courts04 Sept 1918Allowed

Hadiyar Khan Vs Emperor

Allahabad High Court · AIR 1918 All 1 : 48 Ind. Cas. 673

Criminal Procedure Code, 1898 (CrPC) — Section 477Penal Code, 1860 (IPC) — Section 307
High Courts09 Aug 1918Allowed

Srish Chandra Sircar Vs Emperor

Allahabad High Court · AIR 1919 All 385 : 50 Ind. Cas. 347

Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427
High Courts08 Aug 1918Disposed Of

Emperor Vs Mahadeo Singh and Others

Allahabad High Court · (1919) ILR (All) 164

Criminal Procedure Code, 1898 (CrPC) — Section 191(c)Defence of India Act, 1915 — Section 2Penal Code, 1860 (IPC) — Section 209
High Courts08 Aug 1918

Mahadeo Singh and Others Vs Emperor

Allahabad High Court · AIR 1918 All 17 : 48 Ind. Cas. 483

Criminal Procedure Code, 1898 (CrPC) — Section 190(c)Defence of India Act, 1915 — Section 2Penal Code, 1860 (IPC) — Section 209