High Courts10 Dec 1918
Emperor Vs Ram Charan
Allahabad High Court · 49 Ind. Cas. 781
Income Tax Act, 1961 — Section 46
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 2 of 18
High Courts09 Dec 1918Disposed Of
Sheobaran Singh Vs Bhagwan Sahai and Others
Allahabad High Court · AIR 1919 All 433 : (1919) ILR (All) 286 : 50 Ind. Cas. 953
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Dec 1918Dismissed
Chunni Lal Vs Biri Singh and Others
Allahabad High Court · AIR 1919 All 426(1) : (1919) ILR (All) 346
High Courts07 Dec 1918Dismissed
Musammat Kumari Vs Sundar Pande and Others
Allahabad High Court · (1919) ILR (All) 283
High Courts07 Dec 1918Dismissed
Dilawar and Others Vs Narain Das and Shanti Prakash
Allahabad High Court · (1919) ILR (All) 250
Evidence Act, 1872 — Section 71
High Courts07 Dec 1918
Sarju and Another Vs Emperor
Allahabad High Court · AIR 1919 All 220 : 49 Ind. Cas. 654
Criminal Procedure Code, 1898 (CrPC) — Section 117Evidence Act, 1872 — Section 30
High Courts07 Dec 1918
Narain Das Vs Dilawar and Others
Allahabad High Court · AIR 1919 All 448 : 52 Ind. Cas. 880
Evidence Act, 1872 — Section 71
High Courts05 Dec 1918Dismissed
Sundar Pande and Others Vs Musammat Kumari
Allahabad High Court · AIR 1919 All 355 : 50 Ind. Cas. 935
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts03 Dec 1918Dismissed
Mohammad Ehtisham Ali Vs Lalji Singh and Others
Allahabad High Court · AIR 1919 All 146 : 49 Ind. Cas. 362
High Courts03 Dec 1918Dismissed
Lalji Singh and Others Vs Muhammad Ehtisham Ali and Nabbu Randu
Allahabad High Court · (1919) ILR (All) 226
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Dec 1918Dismissed
Gurdial Vs Munna Lal and Another
Allahabad High Court · 61 Ind. Cas. 627
High Courts30 Nov 1918Disposed Of
Bhola Nathtewari and Others Vs Suraj Bali Rai and Others
Allahabad High Court · 49 Ind. Cas. 357
High Courts30 Nov 1918Dismissed
Suraj Bali Rai and Others Vs Bhola Nath Tiwari and Others
Allahabad High Court · (1919) ILR (All) 223
High Courts28 Nov 1918Allowed
Bhim Singh Vs Emperor
Allahabad High Court · AIR 1919 All 207 : 49 Ind. Cas. 494
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94Penal Code, 1860 (IPC) — Section 353
High Courts28 Nov 1918
Mukat Lal Vs Gopal Sarup
Allahabad High Court · AIR 1918 All 63 : (1919) ILR (All) 219 : 48 Ind. Cas. 815
High Courts28 Nov 1918
Emperor Vs Gopal Das and Another
Allahabad High Court · (1919) ILR (All) 217
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts28 Nov 1918
Mula Vs Emperor
Allahabad High Court · AIR 1919 All 159 : 49 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 211
High Courts28 Nov 1918
Gopal Das and Another Vs Emperor
Allahabad High Court · AIR 1919 All 308 : 49 Ind. Cas. 774
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts26 Nov 1918Dismissed
Mansa Ram and Another Vs Emperor
Allahabad High Court · 50 Ind. Cas. 351
Public Gambling Act, 1867 — Section 4
High Courts20 Nov 1918Disposed Of
Ram Singh and Others Vs Baij Nath and Others
Allahabad High Court · AIR 1919 All 126 : 49 Ind. Cas. 353
Transfer of Property Act, 1882 — Section 60