High Courts08 Jan 1918
Yusuf Husain Vs Emperor
Allahabad High Court · AIR 1918 All 189 : 44 Ind. Cas. 675
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 324, 334Evidence Act, 1872 — Section 105
COURT ARCHIVE
Allahabad High Court judgments, 1918
350 judgments · page 18 of 18
High Courts07 Jan 1918Allowed
Raghunandan Lal and Others Vs Badan Singh and Others
Allahabad High Court · 43 Ind. Cas. 914
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts07 Jan 1918Allowed
Raghunandan Lal and Others Vs Badan Singh and Another
Allahabad High Court · AIR 1918 All 242 : (1918) ILR (All) 209
High Courts07 Jan 1918
Chaudhri Ghulam Mohiuddin Khan and Another Vs Damber Singh
Allahabad High Court · AIR 1918 All 330 : 46 Ind. Cas. 669
High Courts05 Jan 1918Dismissed
Bohra Bhim Sen Vs Nizam-Ud-Din Shah
Allahabad High Court · (1918) ILR (All) 203
High Courts05 Jan 1918Disposed Of
Kallu Vs Sital
Allahabad High Court · AIR 1918 All 294 : (1918) ILR (All) 271
High Courts05 Jan 1918Dismissed
Syed Nizam Uddin Shah Vs Bohra Bhim Sen
Allahabad High Court · 43 Ind. Cas. 870
Limitation Act, 1963 — Section 6
High Courts04 Jan 1918Dismissed
Debi Vs Emperor
Allahabad High Court · AIR 1918 All 265 : 44 Ind. Cas. 113
Penal Code, 1860 (IPC) — Section 182Penal Code, 1860 (IPC) — Section 182Penal Code, 1860 (IPC) — Section 182
High Courts02 Jan 1918Allowed
Jurawan and Others Vs Mahabir Dube and Another
Allahabad High Court · 44 Ind. Cas. 24
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48
High Courts02 Jan 1918Allowed
Sukha Vs Emperor
Allahabad High Court · AIR 1918 All 97(2) : 43 Ind. Cas. 827
Penal Code, 1860 (IPC) — Section 111, 114, 302