High Courts23 Dec 1897Allowed
Pran Nath Ghose Vs Jado Nath Bhattacharji
Allahabad High Court · (1898) ILR (All) 189
Probate and Administration Act, 1881 — Section 9
COURT ARCHIVE
Allahabad High Court judgments, 1897
131 judgments · page 1 of 7
High Courts23 Dec 1897Dismissed
Munnan Misr Vs Raghunath Kuari and Another
Allahabad High Court · (1898) ILR (All) 191
Specific Relief Act, 1877 — Section 42
High Courts23 Dec 1897Disposed Of
Shankar Dat Dube Vs Radha Krishna
Allahabad High Court · (1898) ILR (All) 195
Civil Procedure Code, 1882 — Section 108
High Courts22 Dec 1897Dismissed
Tikam Singh and Others Vs Thakur Kishore Ramanji Maharaj, through Sheo Gopal and Others
Allahabad High Court · (1898) ILR (All) 188
Civil Procedure Code, 1908 (CPC) — Section 108, 32
High Courts18 Dec 1897Dismissed
Queen-Empress Vs Lalta Prasad
Allahabad High Court · (1898) ILR (All) 186
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts17 Dec 1897
Kashi Prasad Vs Kedar Nath Sahu and Others
Allahabad High Court · (1898) ILR (All) 219
Contract Act, 1872 — Section 23North Western Provinces Rent Act, 1881 — Section 7
High Courts16 Dec 1897Dismissed
Inayat Husen and Others Vs Ali Husen and Others
Allahabad High Court · (1898) ILR (All) 182
Limitation Act, 1963 — Article 144(II)
High Courts11 Dec 1897Allowed
Queen-Empress Vs Fateh Bahadur
Allahabad High Court · (1898) ILR (All) 181
Penal Code, 1860 (IPC) — Section 409
High Courts09 Dec 1897Dismissed
Akhara Vs Gauri Kuar and Another
Allahabad High Court · (1898) ILR (All) 167
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts02 Dec 1897Dismissed
Queen-Empress Vs Dal Singh
Allahabad High Court · (1898) ILR (All) 166(1)
Penal Code, 1860 (IPC) — Section 376
High Courts01 Dec 1897Dismissed
Sham Krishna and Others Vs Ram Das and Others
Allahabad High Court · (1898) ILR (All) 162
High Courts27 Nov 1897Dismissed
Queen-Empress Vs Gobinda
Allahabad High Court · (1898) ILR (All) 159
Penal Code, 1860 (IPC) — Section 379
High Courts26 Nov 1897Dismissed
Queen-Empress Vs Zawar Husen and Others
Allahabad High Court · (1898) ILR (All) 155
Penal Code, 1860 (IPC) — Section 307
High Courts25 Nov 1897Dismissed
Muhammad Yusuf Ali Khan Vs Dal Kuar
Allahabad High Court · (1898) ILR (All) 148
High Courts25 Nov 1897Allowed
Queen-Empress Vs Muhammad Ismail Khan
Allahabad High Court · (1898) ILR (All) 151
Penal Code, 1860 (IPC) — Section 177, 218
High Courts23 Nov 1897Dismissed
Sultan Muhammad Khan Vs Sheo Prasad and Another
Allahabad High Court · (1898) ILR (All) 145
High Courts23 Nov 1897Dismissed
Queen-Empress Vs Tulsha
Allahabad High Court · (1898) ILR (All) 143
Penal Code, 1860 (IPC) — Section 307