COURT ARCHIVE
Allahabad High Court judgments, 1897
131 judgments · page 3 of 7
High Courts30 Jul 1897
Muhammad Husain Vs Niamat-un-nissa and Others
Allahabad High Court · (1898) ILR (All) 88
High Courts27 Jul 1897
Said Begam and Others Vs Dost Muhammad Khan and Others
Allahabad High Court · (1898) ILR (All) 81
High Courts22 Jul 1897Dismissed
Sundar Singh Vs Doru Shankar and Others
Allahabad High Court · (1898) ILR (All) 78
High Courts20 Jul 1897Dismissed
Narpat Singh and Others Vs Hardeo Singh and Others
Allahabad High Court · (1898) ILR (All) 75
High Courts19 Jul 1897Dismissed
Murad-Un-Nissa and Another Vs Ghulam Sajad
Allahabad High Court · (1898) ILR (All) 73
High Courts16 Jul 1897Dismissed
Huseni Begam and Others Vs The Collector of Moradabad
Allahabad High Court · (1898) ILR (All) 46
High Courts15 Jul 1897
Tika Ram and Another Vs Shama Charan
Allahabad High Court · (1898) ILR (All) 42
High Courts14 Jul 1897Dismissed
Queen-Empress Vs Chidda and Others
Allahabad High Court · (1898) ILR (All) 40
High Courts13 Jul 1897Dismissed
Chail Behari Lal Vs Rahmal Das and Another
Allahabad High Court · (1898) ILR (All) 38
High Courts12 Jul 1897Dismissed
Francis Legge Vs Rambaran Singh and Another
Allahabad High Court · (1898) ILR (All) 35
High Courts09 Jul 1897Dismissed
Nand Kishore Vs Raja Hari Raj Singh and Others
Allahabad High Court · (1898) ILR (All) 23
High Courts08 Jul 1897Disposed Of
Queen-Empress Vs Makunda and Another
Allahabad High Court · (1898) ILR (All) 70
High Courts07 Jul 1897Disposed Of
Amjad Ali and Others Vs Muhammad Israil and Others
Allahabad High Court · (1898) ILR (All) 11
High Courts05 Jul 1897Allowed
Ahmad-ud-din Khan Vs Hari Raj Singh
Allahabad High Court · (1897) ILR (All) 545