High Courts22 Nov 1897Dismissed
Sadiq Husain Vs Lalta Prasad and Another
Allahabad High Court · (1898) ILR (All) 139
Civil Procedure Code, 1882 — Section 232
COURT ARCHIVE
Allahabad High Court judgments, 1897
131 judgments · page 2 of 7
High Courts20 Nov 1897Dismissed
Queen-Empress Vs Himai
Allahabad High Court · (1898) ILR (All) 158
Penal Code, 1860 (IPC) — Section 411
High Courts19 Nov 1897Dismissed
Queen-Empress Vs Maiku Lal and Another
Allahabad High Court · (1898) ILR (All) 133
Penal Code, 1860 (IPC) — Section 395
High Courts18 Nov 1897Dismissed
Abda Begam Vs Muzaffar Husen Khan
Allahabad High Court · (1898) ILR (All) 129
High Courts17 Nov 1897Dismissed
Fazal Husen Vs Raj Bahadur
Allahabad High Court · (1898) ILR (All) 124(1)
High Courts16 Nov 1897Dismissed
Gauri Shankar Vs Mata Prasad
Allahabad High Court · (1898) ILR (All) 124
High Courts15 Nov 1897Allowed
Goswami Ranchor Lalji Vs Sri Girdhariji
Allahabad High Court · (1898) ILR (All) 120
High Courts13 Nov 1897Dismissed
Shuja Ali Khan Vs Ram Kuar
Allahabad High Court · (1898) ILR (All) 118
High Courts11 Nov 1897Dismissed
Pokhpal Singh Vs Bishan Singh
Allahabad High Court · (1898) ILR (All) 115
High Courts10 Nov 1897Disposed Of
Sri Gopal Vs Pirthi Singh and Others
Allahabad High Court · (1898) ILR (All) 110
High Courts03 Nov 1897Dismissed
Brij Lal Vs The Secretary of State for India in Council
Allahabad High Court · (1898) ILR (All) 109
High Courts22 Sept 1897Allowed
Queen-Empress Vs Yusuf and Others
Allahabad High Court · (1898) ILR (All) 107
High Courts14 Aug 1897Dismissed
Gaya Bharthi Vs Lakhnath Rai
Allahabad High Court · (1898) ILR (All) 103
High Courts05 Aug 1897Dismissed
Serh Mal and Others Vs Hukam Singh
Allahabad High Court · (1898) ILR (All) 100
High Courts04 Aug 1897Dismissed
Aman Singh and Another Vs Narain Singh and Others
Allahabad High Court · (1898) ILR (All) 98
High Courts31 Jul 1897Disposed Of
Nain Singh and Another Vs Abdul Hai and Others
Allahabad High Court · (1898) ILR (All) 92