High Courts22 Dec 1922Disposed Of
Abdul Baqi Khan Vs Sadiq Ali and Abdul Karim
Allahabad High Court · (1923) ILR (All) 290
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 1 of 32
High Courts22 Dec 1922
Sita Ram and Others Vs Chait Ram
Allahabad High Court · AIR 1923 All 257 : 71 Ind. Cas. 447
High Courts22 Dec 1922
Dr. Sadiq Ali Vs Abdul Baqi Khan and Another
Allahabad High Court · AIR 1923 All 251 : 71 Ind. Cas. 460
High Courts21 Dec 1922Allowed
B. Ambika Prasad and Another Vs B. Jhinak Singh and Another
Allahabad High Court · 71 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts21 Dec 1922Dismissed
Babu Jhinak Singh and Another Vs Babu Ambika Prasad and Others
Allahabad High Court · AIR 1923 All 414 : 71 Ind. Cas. 424
High Courts21 Dec 1922
Ambika Prasad and Another Vs Jhinak Singh and Another
Allahabad High Court · AIR 1923 All 211 : (1923) ILR (All) 286
High Courts21 Dec 1922
Jhinak Singh and Another Vs Ram Baran Singh and Damri Singh and Others
Allahabad High Court · AIR 1923 All 260 : 83 Ind. Cas. 771
High Courts20 Dec 1922Dismissed
Amar Deo Pande and Others Vs Gaya Pande
Allahabad High Court · AIR 1923 All 408 : 71 Ind. Cas. 393
High Courts20 Dec 1922Dismissed
Chander Sen Vs Emperor
Allahabad High Court · AIR 1923 All 383 : 73 Ind. Cas. 576
High Courts20 Dec 1922Dismissed
B. Tulsi Prasad Sahai Vs Ramraj Ahir
Allahabad High Court · 71 Ind. Cas. 308
High Courts20 Dec 1922Dismissed
Hori Lal Vs Emperor
Allahabad High Court · AIR 1923 All 480 : 76 Ind. Cas. 971
Penal Code, 1860 (IPC) — Section 409
High Courts20 Dec 1922
Sri Krishna Sonar Vs Emperor
Allahabad High Court · AIR 1923 All 193 : 71 Ind. Cas. 368
High Courts19 Dec 1922Allowed
Abdul Quddus Vs Sayed Ahmad Husain
Allahabad High Court · (1922) 12 AHC CK 0037
High Courts19 Dec 1922Dismissed
Ram Bahadur Vs Bahadur Singh and Sri Ram and Others
Allahabad High Court · (1923) ILR (All) 277
High Courts19 Dec 1922
Behari Lal Vs Maqsood Ali
Allahabad High Court · AIR 1923 All 189 : 71 Ind. Cas. 283
High Courts19 Dec 1922
Rai Bahadur Babu Bahadur Singh Vs Lala Ram Bahadur and Sri Ram and Others
Allahabad High Court · AIR 1923 All 204 : 71 Ind. Cas. 405
High Courts15 Dec 1922Dismissed
Ram Bharose Tiwari Vs Pandit Chandra Shekhar Dat Pandey
Allahabad High Court · AIR 1923 All 135 : 73 Ind. Cas. 295
High Courts15 Dec 1922Dismissed
Abdul Karim Khan and Another Vs Qasim Ali Khan and Murad Ali Khan and Another
Allahabad High Court · AIR 1923 All 254 : 70 Ind. Cas. 951
High Courts15 Dec 1922Dismissed
Raghunandan Singh Vs Mulak Raj Singh and Another
Allahabad High Court · AIR 1923 All 255 : 79 Ind. Cas. 470