High Courts05 Dec 1922
Jhinku Singh Vs Sital Singh
Allahabad High Court · (1923) ILR (All) 263 : 74 Ind. Cas. 134
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 3 of 32
High Courts05 Dec 1922Allowed
Priya Lal Vs Bohra Champa Ram and Another
Allahabad High Court · (1923) ILR (All) 268 : 79 Ind. Cas. 498
High Courts05 Dec 1922
Girja Nand Vs His Highness the Maharaja Parbhu Narain Singh, Kashi Naresh and Others
Allahabad High Court · AIR 1923 All 398 : 75 Ind. Cas. 605
North Western Provinces Tenancy Act, 1901 — Section 96
High Courts05 Dec 1922
Syed Shamshul Hasan and Others Vs Syed Hasan
Allahabad High Court · 71 Ind. Cas. 296
High Courts05 Dec 1922
Musammat Durga and Another Vs Babu Ram and Another
Allahabad High Court · 75 Ind. Cas. 596
High Courts04 Dec 1922Disposed Of
Raj Narain Mal and Another Vs Santi Lal and Another
Allahabad High Court · AIR 1923 All 203 : 79 Ind. Cas. 85
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1908 — Article 181Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Dec 1922Dismissed
Harihar Prasad Vs Udai Nath Sah
Allahabad High Court · (1923) ILR (All) 260 : 74 Ind. Cas. 113
High Courts01 Dec 1922Dismissed
Gaya Prasad and Another Vs Methai Lal and Others
Allahabad High Court · 75 Ind. Cas. 624
High Courts01 Dec 1922Allowed
Emperor Vs Durga Prasad and Others
Allahabad High Court · (1923) ILR (All) 258
High Courts01 Dec 1922Dismissed
Makhan Lal Vs Badri Prasad and others
Allahabad High Court · (1922) 12 AHC CK 0007
High Courts29 Nov 1922Dismissed
Bhagwati Shukul Vs Ram Jatan Tewari and Others
Allahabad High Court · AIR 1922 All 381 : 73 Ind. Cas. 648
High Courts29 Nov 1922Dismissed
Dina Nath Vs Nek Ram
Allahabad High Court · AIR 1923 All 175 : 74 Ind. Cas. 75
Penal Code, 1860 (IPC) — Section 193
High Courts29 Nov 1922Allowed
Wali Muhammad and another Vs Antoo Koeri
Allahabad High Court · (1922) 11 AHC CK 0066
High Courts29 Nov 1922Dismissed
Janki Ram and Others Vs Misri Lal
Allahabad High Court · AIR 1923 All 377 : 71 Ind. Cas. 382
High Courts28 Nov 1922Dismissed
Suraj Mal and Another Vs Nathwa and Others and Amin Kunwar and Another
Allahabad High Court · AIR 1923 All 161 : 76 Ind. Cas. 983
High Courts28 Nov 1922Dismissed
Nathwa and Others Vs Suraj Mal and Another and Amin Kunwar and Another
Allahabad High Court · (1923) ILR (All) 255
High Courts28 Nov 1922
Ghulam Husain and Others Vs Ganesh Lal and Others
Allahabad High Court · 75 Ind. Cas. 619