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Judgment
1 paragraphs · 18 words
1.
We are of opinion that the learned Judge decided this case rightly. We, therefore, dismiss the appeal.
High CourtsDivision Bench(1922) 11 AHC CK 0083
Bhagwati Shukul vs Ram Jatan Tewari and Others
Allahabad High Court · Decided on 29 November 1922 · Citation: AIR 1922 All 381 : 73 Ind. Cas. 648
- HON’BLE JUDGES
- Grimwood Mears, C.J · Stuart, J
- RESULT
- Dismissed