High Courts20 Nov 1922Dismissed
Surwan Prasad Tiwari and Another Vs Basdeo Narain Singh and Others
Allahabad High Court · AIR 1923 All 129 : (1923) ILR (All) 237
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 5 of 32
High Courts20 Nov 1922
Surwan Prasad Tewari and Another Vs Basdeo Narain Singh and Others
Allahabad High Court · 74 Ind. Cas. 124
High Courts17 Nov 1922Allowed
Badri Singh and Another Vs Gobardhan and Others
Allahabad High Court · AIR 1923 All 187 : 79 Ind. Cas. 220
High Courts17 Nov 1922
Emperor Vs Har Prasad Bhargava
Allahabad High Court · AIR 1923 All 91 : 77 Ind. Cas. 991
Penal Code, 1860 (IPC) — Section 161
High Courts17 Nov 1922
Lala Lachman Prasad and Another Vs Majju and Another
Allahabad High Court · AIR 1923 All 167 : 77 Ind. Cas. 913
Evidence Act, 1872 — Section 125
High Courts17 Nov 1922
Bangali Mal Vs Firm Ganga Ram Asharfi Lal
Allahabad High Court · AIR 1923 All 465 : 71 Ind. Cas. 431
High Courts16 Nov 1922Dismissed
Ddit Narain Lal and Another Vs Ram Lachhman Rao and Others
Allahabad High Court · 77 Ind. Cas. 933
High Courts16 Nov 1922Dismissed
Syed Fazal Haq Vs Aziz Hasan and Others
Allahabad High Court · AIR 1923 All 163 : 77 Ind. Cas. 940
High Courts16 Nov 1922Dismissed
Durga Prasad and Others Vs Emperor
Allahabad High Court · 71 Ind. Cas. 501
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts16 Nov 1922Allowed
Hardeo Prasad Vs Damodar Prasad
Allahabad High Court · AIR 1923 All 119 : 71 Ind. Cas. 424(1)
High Courts16 Nov 1922Dismissed
Muhammad Altaf Ali Khan Vs Rani Phool Kunwari
Allahabad High Court · AIR 1923 All 367 : 71 Ind. Cas. 400
High Courts16 Nov 1922
Emperor Vs Durga Prasad and Others
Allahabad High Court · AIR 1922 All 211 : (1923) ILR (All) 223
High Courts15 Nov 1922Dismissed
Mahadeo Vs Ram Bharose and Another
Allahabad High Court · AIR 1923 All 365 : 75 Ind. Cas. 679
High Courts15 Nov 1922Dismissed
Darshan Lal and Others Vs Shibji Maharaj Birajman
Allahabad High Court · AIR 1923 All 120 : 71 Ind. Cas. 420
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Nov 1922Dismissed
Kanhaiya Lal Vs Chhakkan Lal
Allahabad High Court · (1923) ILR (All) 218
High Courts15 Nov 1922Dismissed
Aslah Khatun Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1923 All 63 : 70 Ind. Cas. 70
High Courts15 Nov 1922
Nur Muhammad Veerjibhai Veelmahomed Vs Natwar Lal and Others
Allahabad High Court · AIR 1923 All 112 : (1923) ILR (All) 220
High Courts15 Nov 1922
Shibji Maharaj Birajman Vs Darshan Lal and Others and Ram Lal and Others
Allahabad High Court · (1923) ILR (All) 215
High Courts15 Nov 1922
Chakkhan Lal Vs Kanhaiya Lal
Allahabad High Court · AIR 1923 All 118 : 69 Ind. Cas. 921
Court Fees Act, 1870 — Article 1(I)
High Courts15 Nov 1922
Sita Ram Vs Rewa Ram and Others
Allahabad High Court · AIR 1923 All 366 : 71 Ind. Cas. 390