High Courts07 Nov 1922
Ram Kishun Ram Vs North-Western Railway and Another
Allahabad High Court · AIR 1923 All 122 : 77 Ind. Cas. 1020
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 7 of 32
High Courts06 Nov 1922Allowed
Krishna Datt Dube Vs Brij Lal and Others
Allahabad High Court · AIR 1923 All 269 : 80 Ind. Cas. 313
High Courts06 Nov 1922Dismissed
Ram Gajadhar and Others Vs Musammat Surtani
Allahabad High Court · AIR 1923 All 343 : 71 Ind. Cas. 381
High Courts06 Nov 1922Dismissed
Mussammat Kausilla Vs Sheo Zoor Koeri and others
Allahabad High Court · (1922) 11 AHC CK 0001
High Courts02 Nov 1922Dismissed
Sheikh Muhammad Shakur and Others Vs Sheikh Abdul Ghani and Another
Allahabad High Court · AIR 1923 All 362 : 71 Ind. Cas. 369
High Courts02 Nov 1922Dismissed
Rup Singh and Another Vs Bhullan Singh and Others
Allahabad High Court · AIR 1923 All 52 : 71 Ind. Cas. 408
High Courts02 Nov 1922Disposed Of
Ramanand Shukul Vs Chhotey Lal
Allahabad High Court · AIR 1923 All 124 : 71 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Section 53(1)
High Courts02 Nov 1922
Kedar Nath and Another Vs Brij Narain Rai and Sital Prasad and Others
Allahabad High Court · (1923) ILR (All) 186
High Courts02 Nov 1922
The Hon''ble Rai Bahadur Pandit Sadanand Pandey Vs Sheikh Tufail Ahmad and Another
Allahabad High Court · AIR 1923 All 115 : 79 Ind. Cas. 486
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Nov 1922
M. Fakirullah Khan Vs Baldeo Sahai and Others
Allahabad High Court · AIR 1923 All 185 : 79 Ind. Cas. 225
Soldiers (Litigation) Act, 1915 — Section 4
High Courts02 Nov 1922
Raja Birj Narain Rai Vs Babu Kedar Nath and Others
Allahabad High Court · AIR 1923 All 57 : 71 Ind. Cas. 836
High Courts01 Nov 1922Disposed Of
Udit Narain Singh Vs Randhir Singh
Allahabad High Court · AIR 1923 All 58 : 69 Ind. Cas. 971
Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1922
Randhir Singh Vs Udit Narain Singh
Allahabad High Court · (1923) ILR (All) 169
High Courts01 Nov 1922
Deo Datt Vs Emperor
Allahabad High Court · AIR 1923 All 90 : 71 Ind. Cas. 54
Criminal Procedure Code, 1898 (CrPC) — Section 533
High Courts01 Nov 1922
Ram Prasad Vs Emperor
Allahabad High Court · 71 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239
High Courts30 Oct 1922Dismissed
Thakurji Maharaj Vs Anant Bharthi and Another
Allahabad High Court · AIR 1922 All 538 : 69 Ind. Cas. 834
High Courts27 Oct 1922Dismissed
Gopi Das Vs Madho Lal
Allahabad High Court · 76 Ind. Cas. 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Oct 1922Allowed
Hargayan Vs Emperor
Allahabad High Court · AIR 1923 All 83 : 76 Ind. Cas. 191
Penal Code, 1860 (IPC) — Section 215