COURT ARCHIVE

Allahabad High Court judgments, 1922

628 judgments · page 32 of 32

High Courts04 Jan 1922Disposed Of

Inayat-Ullah Khan Vs Nisar Ahmad Khan

Allahabad High Court · (1922) ILR (All) 278

High Courts04 Jan 1922

Allahabad High Court · AIR 1922 All 68 : 65 Ind. Cas. 775

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8

High Courts04 Jan 1922

Allahabad High Court · 65 Ind. Cas. 782

High Courts04 Jan 1922

Allahabad High Court · AIR 1922 All 64 : 65 Ind. Cas. 779

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts03 Jan 1922Dismissed

Allahabad High Court · AIR 1923 All 220 : 79 Ind. Cas. 473

High Courts03 Jan 1922Disposed Of

Allahabad High Court · AIR 1922 All 200 : (1922) ILR (All) 266 : 65 Ind. Cas. 813

High Courts03 Jan 1922

Allahabad High Court · 67 Ind. Cas. 602

High Courts02 Jan 1922Allowed

Allahabad High Court · AIR 1922 All 72 : (1922) ILR (All) 325