High Courts22 Dec 1939Disposed Of
Bhan Datta Upadhia and Another Vs Mt. Tulsa Kuer
Allahabad High Court · AIR 1940 All 151 : (1940) 10 AWR 118
Civil Procedure Code, 1908 (CPC) — Section 47, 68
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 1 of 14
High Courts22 Dec 1939Disposed Of
Nathi Lal Vs Sri Mal and Another
Allahabad High Court · AIR 1940 All 230 : (1940) 10 AWR 175
Partnership Act, 1932 — Section 69
High Courts22 Dec 1939
Mahadeo Das and Others Vs Bishwanath Das and Others
Allahabad High Court · AIR 1940 All 251 : (1940) 10 AWR 153
High Courts22 Dec 1939
Pirthi Nath and Another Vs Niranjan Lal Bhargava and Another
Allahabad High Court · AIR 1940 All 250 : (1940) 10 AWR 153
High Courts21 Dec 1939Dismissed
Chhotey Lal Vs Sri Thakur Gopalji and Others
Allahabad High Court · AIR 1940 All 252 : (1940) 10 AWR 111
High Courts21 Dec 1939Dismissed
Thakra Singh Vs Sheo Nath Singh
Allahabad High Court · AIR 1940 All 227 : (1940) 10 AWR 149
Transfer of Property Act, 1882 — Section 58(c)
High Courts21 Dec 1939Dismissed
Sri Ram alias Sri Nath and Others Vs Ram Pheran and others
Allahabad High Court · (1939) 12 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts21 Dec 1939Allowed
Ishwar Devi Vs Jagannath and Others.
Allahabad High Court · (1939) 12 AHC CK 0004
High Courts20 Dec 1939Allowed
Satruhan Singh and Others Vs Collector of Gorakhpur and Others
Allahabad High Court · AIR 1940 All 205 : (1940) 10 AWR 109
Civil Procedure Code, 1908 (CPC) — Section 99Court of Wards Act — Section 54
High Courts20 Dec 1939Dismissed
O.M. Chiene, Official Receiver of Estate of Dina Nath and Badri Prasad Vs Sita Ram and Another
Allahabad High Court · AIR 1940 All 310 : (1940) 10 AWR 156
High Courts19 Dec 1939Dismissed
Raja Singh Vs Manna Singh and Others
Allahabad High Court · AIR 1940 All 217 : (1940) 10 AWR 196
High Courts19 Dec 1939
Firm Bichchha Ram Babu Ram Vs Firm Baldeo Sahai Suraj Mal
Allahabad High Court · AIR 1940 All 241 : (1940) 10 AWR 178
Civil Procedure Code, 1908 (CPC) — Section 10, 94
High Courts18 Dec 1939
Kanjeshwar Nath and Others Vs Benares Bank Ltd. and Others
Allahabad High Court · AIR 1940 All 196 : (1940) 10 AWR 128
High Courts18 Dec 1939
Ramdeo Vs Sri Sadaitan Pande and Others
Allahabad High Court · AIR 1940 All 148 : (1940) 10 AWR 103
Encumbered Estates Act, 1934 — Section 4
High Courts14 Dec 1939
Ballabh Das Vs Gaur Das
Allahabad High Court · AIR 1940 All 261 : (1940) 10 AWR 126
Specific Relief Act, 1877 — Section 9
High Courts13 Dec 1939Dismissed
Shib Charan Das Vs Brij Mohan Singh
Allahabad High Court · AIR 1940 All 322 : (1940) 10 AWR 239
High Courts13 Dec 1939
Mathura Das Vs Narain Das and Others
Allahabad High Court · AIR 1940 All 248 : (1940) 10 AWR 157
High Courts12 Dec 1939
Najban Bibi and Others Vs Gur Prasad
Allahabad High Court · AIR 1940 All 415 : (1940) 10 AWR 125
Land Acquisition Act, 1894 — Section 30Uttar Pradesh Town Improvement Act, 1919 — Section 64(1)(b)
High Courts11 Dec 1939
Jagdish Narain Bajpai Vs Emperor through Ram Gopal and Others
Allahabad High Court · AIR 1940 All 178 : (1940) 10 AWR 79
Criminal Procedure Code, 1898 (CrPC) — Section 204Penal Code, 1860 (IPC) — Section 120B
High Courts08 Dec 1939
Emperor Vs Aftab Mohd. Khan and Others
Allahabad High Court · AIR 1940 All 291 : (1940) 10 AWR 85
Criminal Procedure Code, 1898 (CrPC) — Section 417Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 147