High Courts23 Nov 1939
Sat Deo Prasad Vs Debi Badal and Others
Allahabad High Court · AIR 1940 All 143 : (1940) 10 AWR 9
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 3 of 14
High Courts23 Nov 1939
Harcharan Das Somparkash Vs Jai Jai Ram
Allahabad High Court · AIR 1940 All 182 : (1940) 10 AWR 53
Contract Act, 1872 — Section 30
High Courts23 Nov 1939
Lala Sumer Chand Vs Mt. Mukhtari and Others
Allahabad High Court · AIR 1940 All 147 : (1940) 10 AWR 116
High Courts22 Nov 1939
Himayatullah Vs Parbhoo Dayal and Others
Allahabad High Court · (1939) 11 AHC CK 0001
Stamp Act, 1899 — Section 60
High Courts17 Nov 1939
Chhanga Mal Vs Emperor through Health Officer, Municipal Board
Allahabad High Court · AIR 1940 All 174 : (1940) 10 AWR 32
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts16 Nov 1939Dismissed
Tara Chand and Others Vs Madho Pershad and Others
Allahabad High Court · AIR 1940 All 242 : (1940) 10 AWR 29
Limitation Act, 1963 — Section 5
High Courts16 Nov 1939
Syed Munir Ahmad and Others Vs Sheikh Mohammad Ibrahim and Another
Allahabad High Court · (1939) 11 AHC CK 0003
Oudh Rent Act, 1886 — Section 108(15)
High Courts08 Nov 1939Dismissed
Santu Vs Maiku and Others
Allahabad High Court · AIR 1940 All 175 : (1940) 10 AWR 67
High Courts03 Nov 1939Disposed Of
B. Risal Singh and Others Vs Hira and Others
Allahabad High Court · AIR 1940 All 197 : (1940) 10 AWR 12
Agra Tenancy Act, 1926 — Section 241, 267(2)
High Courts02 Nov 1939Dismissed
Bhagwan Din and Others Vs Muru
Allahabad High Court · (1939) 11 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts01 Nov 1939Dismissed
Kunwar Shiam Partap Singh Vs Rani Baisni Madho Kunwar and Others
Allahabad High Court · AIR 1940 All 353 : (1940) 10 AWR 300
High Courts01 Nov 1939Dismissed
Ranbir Karam Singh Vs Jogindra Chandra Bhattacharji and Others
Allahabad High Court · AIR 1940 All 134 : (1940) 10 AWR 34
Evidence Act, 1872 — Section 115Succession Act, 1925 — Section 5(1)
High Courts27 Oct 1939Dismissed
Mt. Prem Dulare Vs Narain Prasad
Allahabad High Court · AIR 1940 All 308 : (1940) 10 AWR 207
Special Marriage Act, 1872 — Section 3
High Courts27 Oct 1939
Pheku Ram Mali Vs Ganga Prasad and Another
Allahabad High Court · AIR 1940 All 98 : (1939) 9 AWR 867
High Courts25 Oct 1939Dismissed
Daljit Singh Vs Harkishan Lal Sah and Brothers and Others
Allahabad High Court · AIR 1940 All 116 : (1940) 10 AWR 14
Contract Act, 1872 — Section 128
High Courts24 Oct 1939
Wazira Vs Emperor
Allahabad High Court · AIR 1940 All 113 : (1940) 10 AWR 6
Penal Code, 1860 (IPC) — Section 307, 325
High Courts18 Oct 1939Allowed
Kunwar Mohammad Obaid-Ullah Khan Vs Pandit Ramji Lal and Others
Allahabad High Court · AIR 1940 All 189 : (1940) 10 AWR 43
Suits Valuation Act, 1887 — Section 9Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts17 Oct 1939Dismissed
Baru and Others Vs Amir Singh
Allahabad High Court · AIR 1940 All 78 : (1939) 9 AWR 867
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Oct 1939
Har Prasad Vs Sita Ram
Allahabad High Court · AIR 1940 All 141 : (1940) 10 AWR 4
Transfer of Property Act, 1882 — Section 52
High Courts16 Oct 1939
Mt. Rangili and Another Vs Pearey Lal and Others
Allahabad High Court · AIR 1940 All 101 : (1939) 9 AWR 872
Evidence Act, 1872 — Section 90Transfer of Property Act, 1882 — Section 59