High Courts16 Oct 1939
Dalsingar Singh and Others Vs Jainath Kuar and Others
Allahabad High Court · (1939) 10 AHC CK 0001
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 4 of 14
High Courts14 Oct 1939Allowed
Jagannath Kuar, Mst. Vs Mahadeo Prasad
Allahabad High Court · (1939) 10 AHC CK 0005
Agriculturists Relief Act — Section 2(2)
High Courts13 Oct 1939Dismissed
Asafuddaula Beg and Another Vs Ram Ratan and Others
Allahabad High Court · AIR 1940 All 74 : (1939) 9 AWR 884
Evidence Act, 1872 — Section 90
High Courts10 Oct 1939
B. Krishna Kumar Vs Thakur Man Singh and Others
Allahabad High Court · AIR 1940 All 86 : (1939) 9 AWR 834
High Courts09 Oct 1939Dismissed
Bhiki Mal Murari Lal through Ch. Inder Mal Vs Kundan Lal and Another
Allahabad High Court · AIR 1940 All 107 : (1939) 9 AWR 870
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 Oct 1939Dismissed
Ram Singh and Another Vs Emperor through Dhanpal
Allahabad High Court · AIR 1940 All 80 : (1939) 9 AWR 836
High Courts06 Oct 1939Dismissed
Sankatha Prasad Vs Mt. Rukhmani and Others
Allahabad High Court · AIR 1940 All 97 : (1939) 9 AWR 810
High Courts06 Oct 1939
Dal Singar Koeri Vs Chandi Singh and Another
Allahabad High Court · AIR 1940 All 145 : (1939) 9 AWR 875
Limitation Act, 1963 — Section 14Presidency Small Cause Courts Act, 1882 — Section 25Provincial Small Cause Courts Act, 1887 — Section 15
High Courts06 Oct 1939Allowed
Darshan Singh Vs Prag Singh, and Others
Allahabad High Court · AIR 1940 All 79 : (1939) 9 AWR 840
High Courts06 Oct 1939
Ram Kumar Singh and Another Vs Param Singh and Another
Allahabad High Court · AIR 1940 All 118 : (1940) 10 AWR 17
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts04 Oct 1939Allowed
Roshan Singh Vs Emperor through Sampuran Singh Tandon
Allahabad High Court · AIR 1941 All 87 : (1940) 10 AWR 645
High Courts04 Oct 1939Dismissed
Seth Chunni Lal Vs Ram Prasad and Others
Allahabad High Court · AIR 1940 All 90 : (1939) 9 AWR 815
Agra Pre-emption Act, 1922 — Section 12(1), 12(3)
High Courts03 Oct 1939Disposed Of
Munna Lal Vs Chatan Prakash and Others
Allahabad High Court · AIR 1940 All 65 : (1939) 9 AWR 844
Transfer of Property Act, 1882 — Section 83
High Courts03 Oct 1939Dismissed
Baldeo Sahai and Another Vs Shiva Datt Sharma and Another
Allahabad High Court · AIR 1940 All 114 : (1939) 9 AWR 887
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts03 Oct 1939Dismissed
Kulsoomunnisa Vs Raghubar Dayal
Allahabad High Court · (1939) 10 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts02 Oct 1939Dismissed
Tota Ram Vs Kunwar Zalim Singh
Allahabad High Court · AIR 1940 All 69 : (1939) 9 AWR 842
Contract Act, 1872 — Section 73
High Courts28 Sept 1939Disposed Of
Firm Mahadeo Prasad-Vaidnath Prasad and Another Vs Firm Kunjilal Vidyaram and Another
Allahabad High Court · AIR 1940 All 81
High Courts28 Sept 1939
Mahadeo Prasad and Others Vs Firm Kunji Lal Vidya Ram (Plaintiff) and Another
Allahabad High Court · (1939) 09 AHC CK 0005
High Courts26 Sept 1939Allowed
Nandan Sahu and Another Vs Fateh Bahadur Singh and Others
Allahabad High Court · AIR 1940 All 104 : (1939) 9 AWR 858
Contract Act, 1872 — Section 69
High Courts26 Sept 1939Disposed Of
Executive Officer, Municipal Board Vs Harsaran Das
Allahabad High Court · AIR 1940 All 19 : (1939) 9 AWR 794
Uttar Pradesh Municipalities Act, 1916 — Section 148