High Courts25 Sept 1939Dismissed
Hans Hotz and Another Vs Emperor
Allahabad High Court · AIR 1940 All 5 : (1939) 9 AWR 789
Uttar Pradesh First Offenders Probation Act, 1938 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 5 of 14
High Courts22 Sept 1939Dismissed
Baba Jagtanand Bramchari Vs Barhmdeo and Others
Allahabad High Court · AIR 1940 All 68 : (1939) 9 AWR 854
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Sept 1939Allowed
In Re: Bhairo Dutt Bhandari, An Advocate
Allahabad High Court · AIR 1940 All 1 : (1939) 9 AWR 828
Bar Councils Act, 1926 — Section 15
High Courts22 Sept 1939Dismissed
Murari Lal and Another Vs Emperor
Allahabad High Court · AIR 1940 All 3 : (1939) 9 AWR 791
Criminal Procedure Code, 1898 (CrPC) — Section 191United Provinces Prevention of Adulteration Act, 1912 — Section 17
High Courts22 Sept 1939
Jaggo Bai Vs Harihar Prasad Singh and Another
Allahabad High Court · AIR 1940 All 41 : (1939) 9 AWR 821
Interest Act, 1978 — Section 1
High Courts20 Sept 1939Allowed
Fateh Singh Vs Emperor through Bishamber Sahai
Allahabad High Court · AIR 1940 All 92 : (1939) 9 AWR 784
Criminal Procedure Code, 1898 (CrPC) — Section 181Penal Code, 1860 (IPC) — Section 409
High Courts20 Sept 1939Dismissed
Bajrangi Lal and Others Vs Shaharyar Khan and Others
Allahabad High Court · AIR 1940 All 83 : (1939) 9 AWR 863
Agra Pre-emption Act, 1922 — Section 4(1)
High Courts20 Sept 1939
Bibi Jannatun-nissa Begam Vs Parshadi
Allahabad High Court · AIR 1940 All 28 : (1939) 9 AWR 793
Agra Tenancy Act, 1926 — Section 264
High Courts20 Sept 1939Dismissed
Daulat Singh Vs Emperor, through Municipal Board
Allahabad High Court · AIR 1940 All 35 : (1939) 9 AWR 780
Uttar Pradesh Municipalities Act, 1916 — Section 299
High Courts19 Sept 1939Dismissed
Mukat Lal and Others Vs Raghuraj Singh and Others
Allahabad High Court · AIR 1940 All 22 : (1939) 9 AWR 837
Agriculturists Relief Act — Section 3(2)
High Courts19 Sept 1939Dismissed
Mohammad Asghar Ali and Others Vs Sh. Mohammad Ishaq Ali and Another
Allahabad High Court · AIR 1940 All 72 : (1939) 9 AWR 798
Transfer of Property Act, 1882 — Section 53
High Courts18 Sept 1939Dismissed
Shibba Mal and Another Vs Gulab Rai
Allahabad High Court · AIR 1939 All 735 : (1939) 9 AWR 832
Partnership Act, 1932 — Section 69
High Courts15 Sept 1939Dismissed
Babu Govind Das and Another Vs Mt. Indrawati and Others
Allahabad High Court · AIR 1940 All 38 : (1939) 9 AWR 806
Civil Procedure Code, 1908 (CPC) — Section 110, 115
High Courts15 Sept 1939Dismissed
Mt. Kutika Kuer Vs Sridhar Misir and Others
Allahabad High Court · AIR 1939 All 733 : (1939) 9 AWR 739
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts15 Sept 1939Dismissed
Ghasitoo Mal Vs Asa Ram
Allahabad High Court · AIR 1940 All 17 : (1940) 10 AWR 129
High Courts15 Sept 1939Dismissed
Israr Husain Vs Emperor
Allahabad High Court · AIR 1939 All 730 : (1939) 9 AWR 737
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1962 — Section 7Penal Code, 1860 (IPC) — Section 409
High Courts15 Sept 1939Dismissed
Hardwari Mal Harnath Das Firm Vs Municipal Board
Allahabad High Court · AIR 1939 All 736 : (1939) 9 AWR 762
United Provinces Municipalities Act, 1916 — Section 128(1)(xiii)
High Courts15 Sept 1939
Kastori Singh and Others Vs Pati Ram
Allahabad High Court · AIR 1940 All 16 : (1939) 9 AWR 797
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts13 Sept 1939Dismissed
Ram Chander Vs Mt. Rure Kunwar
Allahabad High Court · AIR 1939 All 738 : (1939) 9 AWR 735
Contract Act, 1872 — Section 201
High Courts13 Sept 1939Dismissed
Asharfi Lal and Another Vs Zamir Fatima Bibi and Others
Allahabad High Court · AIR 1940 All 29 : (1940) 10 AWR 21
Limitation Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 60