High Courts16 Aug 1939
Bhagwati Prasad Vs Dullan Singh and Another
Allahabad High Court · AIR 1939 All 719 : (1939) 9 AWR 718
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 7 of 14
High Courts16 Aug 1939Allowed
Sat Narain and Another. Vs Emperor
Allahabad High Court · (1939) 08 AHC CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 144(1), 144(3)
High Courts15 Aug 1939
Balwant Singh and Others Vs Emperor
Allahabad High Court · AIR 1939 All 693 : (1939) 9 AWR 710
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 448, 452
High Courts15 Aug 1939
RAM KHELAWAN AND SAHU THAKUR DAS, IN RE.
Allahabad High Court · (1939) 7 ITR 607
Income Tax Act, 1961 — Section 13
High Courts11 Aug 1939Dismissed
Rani Dhandei Kuer Vs Fatma Zuhra and Others
Allahabad High Court · AIR 1939 All 698 : (1939) 9 AWR 699
High Courts11 Aug 1939Dismissed
Ram Kumar Lal and Another Vs Ram Charittar Lal and Another
Allahabad High Court · AIR 1939 All 725 : (1939) 9 AWR 650
High Courts11 Aug 1939Allowed
Brahma Nand Misra Vs Emperor
Allahabad High Court · AIR 1939 All 682 : (1939) 9 AWR 696
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 171D
High Courts11 Aug 1939
Rai Sri Krishna Mohan Ji Vs Purshotam Das and Others
Allahabad High Court · AIR 1939 All 695 : (1939) 9 AWR 648
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Aug 1939Allowed
Mt. Ram Kailash Kunwari Vs L. Ishwar Saran and Others
Allahabad High Court · AIR 1939 All 715 : (1939) 9 AWR 653
High Courts09 Aug 1939
Mt. Janak Dulari Vs Sri Gopal and Others
Allahabad High Court · AIR 1939 All 706 : (1939) 9 AWR 655
Government of India Act, 1915 — Schedule 9Government of India Act, 1935 — Section 292
High Courts07 Aug 1939Disposed Of
Munshi Bishan Lal Vs Lala Banwari Lal and Others
Allahabad High Court · AIR 1939 All 713 : (1939) 9 AWR 701
Transfer of Property Act, 1882 — Section 58(c)
High Courts04 Aug 1939Allowed
Sri Narain Khanna Vs Secretary of State
Allahabad High Court · AIR 1939 All 723 : (1939) 9 AWR 651
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts03 Aug 1939Disposed Of
Radha Krishna Beni Prasad Vs Kishore Chand, Shiva Charan Lal and Others
Allahabad High Court · AIR 1940 All 24 : (1939) 9 AWR 848
Civil Procedure Code, 1908 (CPC) — Section 60Electricity Act, 1910 — Section 5
High Courts01 Aug 1939Dismissed
Hira Lal and Others Vs Pyare Lal and Others
Allahabad High Court · AIR 1939 All 681 : (1939) 9 AWR 657
High Courts27 Jul 1939Dismissed
Gokaran Singh Vs Brij Bhukan Singh and Others
Allahabad High Court · AIR 1939 All 717 : (1939) 9 AWR 713
Limitation Act, 1963 — Section 5
High Courts27 Jul 1939Dismissed
Man Singh and Another Vs Baij Nath Sahai
Allahabad High Court · AIR 1939 All 694 : (1939) 9 AWR 692
Agra Tenancy Act, 1926 — Section 227
High Courts26 Jul 1939Disposed Of
Nand Kishore and Another Vs Emperor
Allahabad High Court · AIR 1939 All 710 : (1939) 9 AWR 661
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 424
High Courts26 Jul 1939Dismissed
Bindra Pandey Vs Munna Pandey and Others
Allahabad High Court · AIR 1939 All 721 : (1939) 9 AWR 619
High Courts25 Jul 1939Dismissed
Bansidhar Upadhya and Another Vs Mt. Gujrati and Another
Allahabad High Court · AIR 1939 All 688 : (1939) 9 AWR 615 : (1939) 9 AWR 567
High Courts25 Jul 1939Dismissed
Rai Indra Narain Vs Mohammad Ismail and Others
Allahabad High Court · AIR 1939 All 687 : (1939) 9 AWR 614
Transfer of Property Act, 1882 — Section 100, 52