High Courts12 Sept 1939Dismissed
Shiam Sunder Lal Vs Sarmadi Begam and Others
Allahabad High Court · AIR 1940 All 171 : (1940) 10 AWR 262
Agra Pre-emption Act, 1922 — Section 19, 20
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 6 of 14
High Courts12 Sept 1939Dismissed
Shri Madan Mohanji and Another Vs Kishna Kuar and Others
Allahabad High Court · AIR 1940 All 57 : (1939) 9 AWR 756
High Courts12 Sept 1939Dismissed
Attar Singh Vs Asa Ram
Allahabad High Court · AIR 1939 All 732 : (1939) 9 AWR 728
High Courts11 Sept 1939Dismissed
Sultan Ahmad Vs Gauhar Begam
Allahabad High Court · AIR 1940 All 108 : (1939) 9 AWR 878
Civil Procedure Code, 1908 (CPC) — Section 80Registration Act, 1908 — Section 73
High Courts11 Sept 1939Allowed
Akbar Husain Khan Vs Emperor
Allahabad High Court · AIR 1940 All 7 : (1939) 9 AWR 783
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts11 Sept 1939
Anant Rai and Another Vs Bhagwan Rai and Another
Allahabad High Court · AIR 1940 All 12 : (1939) 9 AWR 741
Agra Pre-emption Act, 1922 — Section 17
High Courts08 Sept 1939Dismissed
Secretary of State for India in Council Vs Sadho Lal Jaiswal
Allahabad High Court · (1939) 09 AHC CK 0039
Presidency Small Cause Courts Act, 1882 — Section 23
High Courts08 Sept 1939Allowed
Pancham Singh and Others Vs Deb Ram and others
Allahabad High Court · (1939) 09 AHC CK 0008
High Courts08 Sept 1939
Mangal Sen Vs Kewal Ram
Allahabad High Court · AIR 1940 All 75 : (1939) 9 AWR 803
Transfer of Property Act, 1882 — Section 92
High Courts05 Sept 1939Dismissed
Chaubey Mangan Lal Vs Chaubey Brahm Dutt and Another
Allahabad High Court · AIR 1940 All 88 : (1940) 10 AWR 1
High Courts05 Sept 1939
Zamir Ahmad Vs Mt. Quamar-un-nisa and Others
Allahabad High Court · AIR 1940 All 55 : (1939) 9 AWR 800
Transfer of Property Act, 1882 — Section 53
High Courts04 Sept 1939Allowed
Mohammad Umar Vs Abdul Ghani and Another
Allahabad High Court · AIR 1939 All 728 : (1939) 9 AWR 729
High Courts01 Sept 1939Disposed Of
Uma Shanker Vs Ram Charan
Allahabad High Court · AIR 1939 All 689 : (1939) 9 AWR 704
Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 6(a)
High Courts01 Sept 1939
Sadiq Ali and Others Vs Zahida Begam
Allahabad High Court · AIR 1939 All 744 : (1939) 9 AWR 764
Insurance Act, 1938 — Section 38(7)
High Courts31 Aug 1939Disposed Of
Chiranji Lal and Others Vs Chheda Lal and Others
Allahabad High Court · AIR 1940 All 8 : (1939) 9 AWR 722
High Courts30 Aug 1939
Mt. Kunjlas Kunwar and Others Vs Krishna Deo Singh and Others
Allahabad High Court · AIR 1940 All 121 : (1939) 9 AWR 920
High Courts23 Aug 1939
Vishwanath Prasad Jallan and Another Vs Holyland Cinetone Ltd.
Allahabad High Court · AIR 1939 All 739 : (1939) 9 AWR 746
Companies Act, 1956 — Section 103, 38
High Courts18 Aug 1939
KRISHNA and CO., IN RE.
Allahabad High Court · (1939) 7 ITR 513
Income Tax Act, 1961 — Section 66(3)
High Courts17 Aug 1939Dismissed
In Re: Benares Bank Ltd.
Allahabad High Court · AIR 1939 All 726 : (1939) 9 AWR 707
Companies Act, 1956 — Section 277N