High Courts25 Jul 1939
Sital Din Dube and Another Vs Sripal Singh and Others
Allahabad High Court · AIR 1940 All 44 : (1939) 9 AWR 716
Agra Tenancy Act, 1926 — Section 81
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 8 of 14
High Courts24 Jul 1939Dismissed
A.S. Agarwal Vs Emperor
Allahabad High Court · AIR 1939 All 697 : (1939) 9 AWR 618
Boilers Act, 1923 — Section 23
High Courts24 Jul 1939Allowed
Moti Lal Vs Emperor
Allahabad High Court · AIR 1939 All 701 : (1939) 9 AWR 605
Uttar Pradesh Municipalities Act, 1916 — Section 211, 307
High Courts19 Jul 1939
Emperor Vs Qudrat and Another
Allahabad High Court · AIR 1939 All 708 : (1939) 9 AWR 693
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 376
High Courts07 Jul 1939
Bansidhar and Others Vs Emperor
Allahabad High Court · AIR 1940 All 18
Criminal Procedure Code, 1898 (CrPC) — Section 106, 367
High Courts07 Jul 1939Dismissed
B. Sohan Lal Vs M. Mubarak Ali Khan
Allahabad High Court · AIR 1939 All 705 : (1939) 9 AWR 569
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21
High Courts21 Jun 1939Disposed
Nihal Singh Vs Emperor
Allahabad High Court · AIR 1939 All 662 : (1939) 9 AWR 566
High Courts13 Jun 1939
Thakur Singh and Others Vs Emperor
Allahabad High Court · AIR 1939 All 665 : (1939) 9 AWR 577
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 201, 304
High Courts11 May 1939Allowed
Abid Husain Vs Kunj Behari Lal
Allahabad High Court · AIR 1939 All 581 : (1939) 9 AWR 635
High Courts10 May 1939Dismissed
Sheo Prasad and Others Vs Kalka Prasad Dhawan
Allahabad High Court · AIR 1939 All 617 : (1939) 9 AWR 549
High Courts10 May 1939Disposed Of
Sheo Pujan Kalwar Vs Bishnath Kalwar
Allahabad High Court · AIR 1939 All 642 : (1939) 9 AWR 590
High Courts09 May 1939Allowed
M.K. Lodhi Vs Zia-ul Haq
Allahabad High Court · AIR 1939 All 588 : (1939) 9 AWR 557
High Courts08 May 1939Dismissed
G.A. St. George Vs Uma Dutt Sharma
Allahabad High Court · AIR 1939 All 602 : (1939) 9 AWR 570
High Courts08 May 1939Dismissed
Durga Prasad Vs Mt. Tulsa Kuar
Allahabad High Court · AIR 1939 All 579 : (1939) 9 AWR 551
High Courts08 May 1939Disposed Of
Nandlal Bhandari Mills Ltd. Vs Commissioner of Income Tax, Central and United Provinces
Allahabad High Court · AIR 1939 All 593
High Courts08 May 1939
NANDLAL BHANDARI MILLS, LTD., CAWNPORE, IN RE.
Allahabad High Court · (1939) 9 AWR 664 : (1939) 7 ITR 452
Income Tax Act, 1961 — Section 66(2)
High Courts05 May 1939Dismissed
Parbhu Dayal Vs Laldas Maganlal and Others
Allahabad High Court · AIR 1939 All 643 : (1939) 9 AWR 561
High Courts05 May 1939Dismissed
Mt. Shafian Begam Vs Mt. Kifiato
Allahabad High Court · AIR 1939 All 640 : (1939) 9 AWR 616
High Courts02 May 1939Dismissed
Bhairo Kumar Vs Markande Gir and Others
Allahabad High Court · AIR 1939 All 679 : (1939) 9 AWR 585
Agra Tenancy Act, 1926 — Section 267(2)
High Courts02 May 1939Dismissed
Mohammad Ali and Others Vs Mt. Bhari Dulhin and Another
Allahabad High Court · AIR 1939 All 648 : (1939) 9 AWR 487