High Courts01 May 1939
T.H. Chandler Vs Mrs. A. Chandler
Allahabad High Court · AIR 1939 All 696 : (1939) 9 AWR 555
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 9 of 14
High Courts28 Apr 1939Dismissed
Ranbir Prasad Vs Sheobaran Singh
Allahabad High Court · AIR 1939 All 619 : (1939) 9 AWR 581
High Courts28 Apr 1939Dismissed
Qazi Mohammad Bashir Uddin and Another Vs Haji Sheikh Waheed Uddin Sahib and Others
Allahabad High Court · AIR 1939 All 600 : (1939) 9 AWR 559
High Courts27 Apr 1939
Saiyed Shaban Ali Vs Sheikh Mohammad Ishaq
Allahabad High Court · AIR 1939 All 724 : (1939) 9 AWR 649
Stamp Act, 1899 — Section 61
High Courts27 Apr 1939Dismissed
Rama Prasad and Others Vs Rameshwar Lal
Allahabad High Court · AIR 1939 All 646 : (1939) 9 AWR 544
High Courts27 Apr 1939
Govind Ram and Another Vs Major A.U. John
Allahabad High Court · AIR 1939 All 668 : (1939) 9 AWR 489
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts26 Apr 1939Dismissed
Ch. Bhim Sen Vs Raghubir Saran
Allahabad High Court · AIR 1939 All 641 : (1939) 9 AWR 486
High Courts25 Apr 1939Dismissed
Pandit Ram Chander Vs Pandit Maharaj Kunwar and Others
Allahabad High Court · AIR 1939 All 611 : (1939) 9 AWR 621
High Courts25 Apr 1939Allowed
Municipal Board Vs Banwari Lal
Allahabad High Court · AIR 1939 All 623 : (1939) 9 AWR 631
High Courts24 Apr 1939Allowed
Kanhai Lal Vs Bhorey Lal and Others
Allahabad High Court · AIR 1939 All 655 : (1939) 9 AWR 553
High Courts24 Apr 1939Disposed Of
Firm Tundi Ram-Sheo Shanker Ram Vs Ghure Lal and Another
Allahabad High Court · AIR 1939 All 598 : (1939) 9 AWR 495
High Courts24 Apr 1939Allowed
Kauleshar Shukul Vs Ram Kishore Lal and Others
Allahabad High Court · AIR 1939 All 699 : (1939) 9 AWR 611
High Courts21 Apr 1939
Maharaj Ram Bijai Prasad Singh Vs Ram Bhanjan Singh
Allahabad High Court · AIR 1939 All 638 : (1939) 9 AWR 564
High Courts20 Apr 1939Dismissed
Ram Chander Vs Kunji Lal
Allahabad High Court · AIR 1939 All 663 : (1939) 9 AWR 491
High Courts19 Apr 1939Allowed
Bhudeo Prasad Vs Sri Nath and Others
Allahabad High Court · AIR 1939 All 657 : (1939) 9 AWR 644
High Courts19 Apr 1939Dismissed
Asmat Ullah and Others Vs Mt. Khatun-Unnisa and Others
Allahabad High Court · AIR 1939 All 592 : (1939) 9 AWR 493
High Courts19 Apr 1939Disposed Of
Rev. Luckman Chaplain Vs Pearey Lal
Allahabad High Court · AIR 1939 All 670 : (1939) 9 AWR 546
Evidence Act, 1872 — Section 116Presidency Small Cause Courts Act, 1882 — Section 25
High Courts19 Apr 1939
Noor Mohammad, Lambardar and Others Vs Lalloo and Others
Allahabad High Court · AIR 1939 All 614 : (1939) 9 AWR 475
High Courts18 Apr 1939Dismissed
Bhola Ojha and Another Vs Dhaneshwar Ojha and Another
Allahabad High Court · AIR 1939 All 677 : (1939) 9 AWR 459
Agra Tenancy Act, 1926 — Section 121Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Apr 1939Allowed
KAMLAPAT MOTI LAL IN RE.
Allahabad High Court · (1939) 7 ITR 374
Income Tax Act, 1922 — Section 66(2)Transfer of Property Act, 1882 — Section 76