High Courts22 Dec 1916Allowed
Amir Hasan Khan Vs Emperor
Allahabad High Court · AIR 1918 All 266 : 38 Ind. Cas. 736
Uttar Pradesh Municipalities Act, 1916 — Section 185
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 1 of 23
High Courts21 Dec 1916Dismissed
Emperor Vs Husain Khan and Another
Allahabad High Court · (1916) 12 AHC CK 0024
High Courts21 Dec 1916
Husain Khan and Another Vs Emperor
Allahabad High Court · AIR 1917 All 410 : 39 Ind. Cas. 690
Criminal Procedure Code, 1898 (CrPC) — Section 408, 410, 413Registration Act, 1908 — Section 82
High Courts21 Dec 1916
Abdul Aziz and Another Vs Emperor
Allahabad High Court · AIR 1917 All 317(2) : 39 Ind. Cas. 474
High Courts21 Dec 1916
Lal Singh and Another Vs Surjan Singh and Others
Allahabad High Court · AIR 1917 All 235 : 38 Ind. Cas. 564
High Courts19 Dec 1916Dismissed
Musammat Khatun Begam Vs Ejaz Ahmad and Another
Allahabad High Court · AIR 1917 All 365(2) : 37 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Dec 1916Dismissed
Ejaz Ahmad and Another Vs Khatun Begam
Allahabad High Court · (1917) ILR (All) 288
High Courts19 Dec 1916Disposed Of
Har Chandi Lal and Others Vs Sheoraj Singh and Others
Allahabad High Court · (1917) ILR (All) 178
High Courts19 Dec 1916
Tapeshri Prasad Vs Emperor
Allahabad High Court · AIR 1917 All 81 : 38 Ind. Cas. 429
Penal Code, 1860 (IPC) — Section 161, 384
High Courts15 Dec 1916Allowed
Emperor Vs Yakub Ali and Others
Allahabad High Court · 39 Ind. Cas. 673
Evidence Act, 1872 — Section 14, 15
High Courts15 Dec 1916
Musammat Bismillah Begam Vs Hira Lal and Others
Allahabad High Court · AIR 1917 All 313(1) : 37 Ind. Cas. 832
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts12 Dec 1916Allowed
Gokul Singh and Another Vs Saheb Singh and Another
Allahabad High Court · AIR 1917 All 7 : 38 Ind. Cas. 162
Evidence Act, 1872 — Section 90Limitation Act, 1963 — Section 19
High Courts12 Dec 1916
Cheda Lal Vs Lachman Prasad and Others
Allahabad High Court · (1917) ILR (All) 267
High Courts12 Dec 1916
Pandit Cheda Lal Vs Lachman Parshad and Others
Allahabad High Court · 37 Ind. Cas. 830
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 71Provincial Insolvency Act, 1920 — Section 47
High Courts11 Dec 1916Dismissed
Mohan Lal and Others Vs Rani Indomati and Others
Allahabad High Court · 39 Ind. Cas. 18
Transfer of Property Act, 1882 — Section 58(b)
High Courts11 Dec 1916Dismissed
Dhan Dei Kunwar Vs Chotu Lal
Allahabad High Court · AIR 1917 All 140 : 38 Ind. Cas. 828
Government of India Act, 1915 — Section 107North Western Provinces Tenancy Act, 1901 — Section 202Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1916Dismissed
Mohan Lal and Others Vs Indomati and Others
Allahabad High Court · AIR 1917 All 4 : (1917) ILR (All) 244
High Courts11 Dec 1916
Jwala Ram and Another Vs Buchi Ram and Others
Allahabad High Court · AIR 1917 All 315(1) : 38 Ind. Cas. 533
High Courts09 Dec 1916Allowed
Janki Das Vs Emperor
Allahabad High Court · AIR 1917 All 105(2) : 39 Ind. Cas. 336
Uttar Pradesh Excise Act, 1910 — Section 60