High Courts19 Jan 1916Disposed Of
H.W. Parmer Vs Cawasjee
Allahabad High Court · AIR 1916 All 336 : 33 Ind. Cas. 723
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 22 of 23
High Courts19 Jan 1916
Ram Kishun Das Vs Maheshar Prasad and Others
Allahabad High Court · AIR 1916 All 223 : 32 Ind. Cas. 556
High Courts19 Jan 1916
Ghasitu and Others Vs Sodhan Singh
Allahabad High Court · AIR 1916 All 322 : 32 Ind. Cas. 690
High Courts17 Jan 1916Dismissed
Sakhawat Ali Vs Suraj Prasad
Allahabad High Court · AIR 1916 All 238 : 33 Ind. Cas. 343
North Western Provinces Tenancy Act, 1901 — Section 117North Western Provinces Tenancy Act, 1901 — Section 117North Western Provinces Tenancy Act, 1901 — Section 117
High Courts17 Jan 1916Dismissed
Hari Kunwar Vs Lakhmi Ram Jani and Another
Allahabad High Court · 35 Ind. Cas. 833
High Courts17 Jan 1916Allowed
Lakhmi Ram Jain and Another Vs Hari Kunwar
Allahabad High Court · (1916) ILR (All) 380
High Courts17 Jan 1916
Mustafa Begam and Others Vs Musammat Siraj-Ul-Nissa and Others
Allahabad High Court · 32 Ind. Cas. 693
High Courts13 Jan 1916
Muhammad Khalil Vs Muhammad Ibrahim
Allahabad High Court · AIR 1916 All 254 : (1916) ILR (All) 201 : 33 Ind. Cas. 349
High Courts12 Jan 1916
Sheorani and Another Vs Baij Nath
Allahabad High Court · AIR 1916 All 304 : 33 Ind. Cas. 625
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435Criminal Procedure Code, 1898 (CrPC) — Section 145, 435Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
High Courts11 Jan 1916Disposed Of
Bisheshar Ahir Vs Dukhran Ahir
Allahabad High Court · 32 Ind. Cas. 771
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts11 Jan 1916
Bisheshar Ahir Vs Dukharan Ahir
Allahabad High Court · AIR 1916 All 344 : (1916) ILR (All) 197
High Courts10 Jan 1916Disposed Of
Muhammad Siddiq Vs Mahmud-Un-Nissa Bibi and Another
Allahabad High Court · AIR 1916 All 246 : (1916) ILR (All) 191
High Courts10 Jan 1916
Najaf Khan and Others Vs Girdharia and Others
Allahabad High Court · AIR 1916 All 218 : 32 Ind. Cas. 593
High Courts10 Jan 1916
Muhammad Siddiq Vs Mahmud-Un-Nissa-Bibi and Another
Allahabad High Court · 33 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Jan 1916
Musammat Lakhrani Kuar Vs Dhanraj Singh and Others
Allahabad High Court · 32 Ind. Cas. 634
Limitation Act, 1963 — Section 28
High Courts07 Jan 1916Dismissed
Najm-Un-Nissa Bibi Vs Amina Bibi and Others
Allahabad High Court · 33 Ind. Cas. 345
Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10
High Courts07 Jan 1916Dismissed
Naubat Rai and Others Vs Thakur Dhaunkal Singh
Allahabad High Court · 32 Ind. Cas. 953
Registration Act, 1908 — Section 50Specific Relief Act, 1877 — Section 27
High Courts07 Jan 1916Dismissed
Dhaunkal Singh Vs Naubat Rai, Sheoraj Singh and Another
Allahabad High Court · (1916) ILR (All) 184