High Courts05 Jan 1916
Girdhari Chaube and Others Vs Ram Baran Misir
Allahabad High Court · AIR 1916 All 358 : 32 Ind. Cas. 761
Uttar Pradesh Land Revenue Act, 1901 — Section 203, 207, 40
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 23 of 23
High Courts04 Jan 1916Allowed
Iqbal Husain Vs Wilayat Husain
Allahabad High Court · AIR 1916 All 318 : 32 Ind. Cas. 685
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 211, 465, 471
High Courts04 Jan 1916Dismissed
In Re: A Pleader
Allahabad High Court · AIR 1916 All 312 : (1916) ILR (All) 182 : 33 Ind. Cas. 632
High Courts04 Jan 1916
Musammat Bageshra and Another Vs Sheo Nath and Others
Allahabad High Court · AIR 1916 All 389 : 32 Ind. Cas. 930
Limitation Act, 1908 — Article 144Specific Relief Act, 1877 — Section 39
High Courts04 Jan 1916
Mahabir Kasaimdhan Vs Makhdum Bakhsh and Others
Allahabad High Court · AIR 1917 All 16 : 40 Ind. Cas. 191
Transfer of Property Act, 1882 — Section 59
High Courts03 Jan 1916Dismissed
Gulzari Lal Vs Latif Husain
Allahabad High Court · AIR 1916 All 325 : 35 Ind. Cas. 27
High Courts03 Jan 1916Dismissed
Guizari Lal Vs Latif Husain
Allahabad High Court · (1916) ILR (All) 181