High Courts22 Dec 1961Dismissed
Harbanswala Tea Estate Vs Srivastava (J.N.) and Others
Allahabad High Court · (1962) 1 LLJ 682
COURT ARCHIVE
Allahabad High Court judgments, 1961
290 judgments · page 1 of 15
High Courts22 Dec 1961Disposed Of
Ram Saran Tewari Vs Raj Bahadur Varma and Others
Allahabad High Court · AIR 1962 All 315 : (1962) 32 AWR 185
Contempt of Courts Act, 1971 — Section 3
High Courts21 Dec 1961Dismissed
Mahasai Parbhu Dayal Vs Man Singh and Another
Allahabad High Court · AIR 1962 All 512 : (1962) 32 AWR 641
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts21 Dec 1961Partly Allowed
Mohammad Yamin and Others Vs Abdul Majid and Others
Allahabad High Court · AIR 1962 All 476 : (1962) 32 AWR 671
Specific Relief Act, 1877 — Section 16, 17, 23
High Courts20 Dec 1961Dismissed
Hot Chand Shamdas Vs Lala Sri Ram
Allahabad High Court · AIR 1963 All 234
Essential Supplies (Temporary Powers) Amendment Act, 1950 — Section 4General Clauses Act, 1897 — Section 24
High Courts19 Dec 1961Allowed
Firm Nanak Chand and Others Vs Lala Pannalal Proprietor
Allahabad High Court · AIR 1963 All 68
Arbitration Act, 1940 — Section 30, 33
High Courts19 Dec 1961Allowed
Raghu Nath Dass and Others Vs Rajendra Kumar and Others
Allahabad High Court · AIR 1962 All 344 : (1962) 32 AWR 177 : (1962) RD 162
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(10), 28, 30
High Courts19 Dec 1961
Om Prakash and Another Vs Moti Lal and Others
Allahabad High Court · AIR 1962 All 310 : (1962) 32 AWR 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62Specific Relief Act, 1877 — Section 42
High Courts18 Dec 1961Disposed Of
Chandi Prasad Pathak Vs Sadanand Pathak and Others
Allahabad High Court · AIR 1962 All 577
Limitation Act, 1908 — Article 182Soldiers (Litigation) Act, 1925 — Section 11, 4
High Courts18 Dec 1961Dismissed
Rahmat Ullah Vs Ahsan Ali and Another
Allahabad High Court · AIR 1963 All 117
Civil Procedure Code, 1908 (CPC) — Section 100, 151
High Courts15 Dec 1961Allowed
Kays Construction Company Vs The Judge (Appeals) Sales Tax and Another
Allahabad High Court · (1962) 13 STC 302
Constitution of India, 1950 — Article 226
High Courts15 Dec 1961Dismissed
Ram Chandra Pandey Vs Maheshwari Singh and Others
Allahabad High Court · AIR 1962 All 480
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts14 Dec 1961Dismissed
Brij Gopal Bhatia Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1963 All 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90
High Courts13 Dec 1961Allowed
Ram Bilas Kedar Nath Vs The Income Tax Officer, Distt. III (i), Kanpur
Allahabad High Court · AIR 1963 All 444 : (1963) 47 ITR 586
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1922 — Section 22(1), 22(2), 22(2A), 22(3), 22(4)
High Courts13 Dec 1961
SANTAMAL PITAMBAR PRASAD Vs Income Tax OFFICER, MORADABAD, AND OTHERS.
Allahabad High Court · (1963) 47 ITR 562
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 35
High Courts12 Dec 1961Dismissed
MESSRS. RAZA TEXTILES LTD. Vs Income Tax OFFICER, RAMPUR.
Allahabad High Court · (1962) 46 ITR 466
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 18
High Courts08 Dec 1961Partly Allowed
Ram Krishna Kapoor Vs Behari Lal Ram Sahai and Another
Allahabad High Court · AIR 1963 All 44 : (1962) 32 AWR 774
Civil Procedure Code, 1908 (CPC) — Section 65Limitation Act, 1908 — Article 109, 120
High Courts08 Dec 1961
SHAKOORAN BIBI Vs Income Tax OFFICER, A-WARD, MEERUT, AND OTHERS.
Allahabad High Court · (1963) 47 ITR 527
Constitution of India, 1950 — Article 226, 46
High Courts01 Dec 1961Dismissed
Asa Ram and Others Vs Randhir Singh and Others
Allahabad High Court · AIR 1963 All 17 : (1963) CriLJ 28
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts01 Dec 1961Dismissed
Ram Kishan Vs Gaya Prasad and Another
Allahabad High Court · AIR 1963 All 238
Easements Act, 1882 — Section 8