High Courts18 Nov 1961Allowed
Buchunia and another Vs Sub-Divisional Magistrate and others
Allahabad High Court · (1961) 31 AWR 296
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 3 of 17
High Courts17 Nov 1961Partly Allowed
Sukhbasi Lal Vs Durjan Singh
Allahabad High Court · AIR 1963 All 119
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Easements Act, 1882 — Section 60Limitation Act, 1908 — Article 142, 144
High Courts17 Nov 1961Allowed
SHEONATH PRASAD MOTILAL Vs Income Tax OFFICER, D-WARD, VARANASI.
Allahabad High Court · (1963) 47 ITR 493
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 33B
High Courts17 Nov 1961Allowed
Smt. Kaushailiya Vs State
Allahabad High Court · AIR 1963 All 71 : (1962) 32 AWR 633 : (1963) CriLJ 138
Constitution of India, 1950 — Article 13, 13(2), 14, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 435, 5(2)Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13, 20, 3, 4, 6
High Courts15 Nov 1961
S. GYANI RAM AND CO. Vs Income Tax OFFICER, A. WARD, FIROZABAD.
Allahabad High Court · (1963) 47 ITR 472
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 23, 3, 34
High Courts14 Nov 1961Dismissed
Ram Bilas Radhey Sham Vs Sales Tax Officer, III, Kanpur
Allahabad High Court · AIR 1963 All 446
Constitution of India, 1950 — Article 226Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts14 Nov 1961Dismissed
Hulas Rai Baijnath Vs K.B. Bass and Co. Ltd.
Allahabad High Court · AIR 1963 All 368
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts14 Nov 1961Dismissed
Indra Kumar Vs State of U.P. and Another
Allahabad High Court · AIR 1963 All 70
Contract Act, 1872 — Section 148
High Courts14 Nov 1961Dismissed
Ghulam Haqqani Khan Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1962 All 413
Constitution of India, 1950 — Article 311
High Courts14 Nov 1961
Abdul Qavi Khan Vs God Almighty through Asaf Ali Khan and Others
Allahabad High Court · AIR 1962 All 364
Mussalman Wakf Validating Act, 1913 — Section 3, 4
High Courts14 Nov 1961
Sarjudei Vs Rampati Kunwari
Allahabad High Court · AIR 1962 All 503 : (1962) 32 AWR 571
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 14Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1954 — Section 3(1)
High Courts11 Nov 1961Dismissed
Ram Singh Khanna Vs State of U.P. and Others
Allahabad High Court · AIR 1963 All 447
Constitution of India, 1950 — Article 226
High Courts06 Nov 1961Dismissed
Divisional Superintendent, N. Rly., Allahabad and Others Vs Nand Lal Dubey
Allahabad High Court · AIR 1963 All 123 : (1967) 14 FLR 275
Payment of Wages Act, 1936 — Section 15, 2
High Courts06 Nov 1961Disposed Of
Lucknow Nagar Mahapalika Vs Sardar Karamjeet Singh and Others
Allahabad High Court · AIR 1962 All 174
Uttar Pradesh Town Improvement Act, 1919 — Section 2(7), 65, 66, 97(1)
High Courts06 Nov 1961
United Chini Mill Mazdoor Federation and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1962) 2 LLJ 719
Constitution of India, 1950 — Article 226
High Courts04 Nov 1961Allowed
LAXMI NARAIN AGARWAL Vs Income Tax OFFICER, KANPUR.
Allahabad High Court · (1963) 47 ITR 456
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 34
High Courts02 Nov 1961Dismissed
Bhagwan Singh Vs Deputy Commissioner and Another
Allahabad High Court · AIR 1962 All 232 : (1962) 32 AWR 343
Constitution of India, 1950 — Article 20(3)
High Courts02 Nov 1961Dismissed
Abdul Latif Vs Karamat Ali
Allahabad High Court · (1962) 2 LLJ 335
Factories Act, 1948 — Section 7, 79Payment of Wages Act, 1936 — Section 15, 3, 7
High Courts02 Nov 1961
LALA KAILASHPAT SINGHANIA Vs Income Tax OFFICER, KANPUR.
Allahabad High Court · (1963) 47 ITR 453
Constitution of India, 1950 — Article 226
High Courts01 Nov 1961Dismissed
Ramesh Metal Works and Another Vs State
Allahabad High Court · AIR 1962 All 227 : (1961) 31 AWR 765 : (1962) 4 FLR 10 : (1962) 1 LLJ 169
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 14(2)