High Courts01 Nov 1961Allowed
Ram Swarup Vs Ram Narain Sharma and Another
Allahabad High Court · AIR 1962 All 216 : (1962) 32 AWR 317
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 4 of 17
High Courts31 Oct 1961Dismissed
GYANENDRA NARAIN SINGH Vs COLLECTOR OF ALLAHABAD AND OTHERS.
Allahabad High Court · (1961) 31 AWR 735 : (1962) 46 ITR 420 : (1961) RD 354
Constitution of India, 1950 — Article 226
High Courts31 Oct 1961Allowed
Virat Pal Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1963 All 2
Railways Act, 1890 — Section 73, 74A, 77C
High Courts31 Oct 1961Allowed
Dina Nath Vs Balkrishna and Another
Allahabad High Court · AIR 1963 All 46 : (1962) 32 AWR 777
Succession Act, 1925 — Section 370
High Courts31 Oct 1961Partly Allowed
Ghasi Ram Vs Shiv Dayal
Allahabad High Court · AIR 1963 All 121
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 28, 29
High Courts31 Oct 1961
State of U.P. Vs Abdul Qayum
Allahabad High Court · (1963) CriLJ 817
Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 14, 8
High Courts30 Oct 1961Dismissed
Jessa Ram Fateh Chand Vs Official Liquidators and Another
Allahabad High Court · AIR 1962 All 370
Trusts Act, 1882 — Section 3
High Courts30 Oct 1961Dismissed
Union of India (UOI) Vs Brijlal
Allahabad High Court · AIR 1963 All 1 : (1962) 32 AWR 683
Railways Act, 1890 — Section 74A
High Courts30 Oct 1961Allowed
Bhagwati Prasad and Others Vs Dwarika Prasad
Allahabad High Court · AIR 1963 All 3
Easements Act, 1882 — Section 33
High Courts30 Oct 1961Dismissed
Buland Sugar Co. Ltd. Vs Union of India (UOI)
Allahabad High Court · AIR 1962 All 425
Constitution of India, 1950 — Article 363
High Courts30 Oct 1961Dismissed
Kesari Devi Vs Dharma Devi
Allahabad High Court · AIR 1962 All 355 : (1962) 32 AWR 254 : (1963) 33 CompCas 93
Insurance Act, 1938 — Section 39
High Courts27 Oct 1961Dismissed
Chheddu Singh Vs Kewal and Others
Allahabad High Court · AIR 1963 All 122
Easements Act, 1882 — Section 4Specific Relief Act, 1877 — Section 56
High Courts27 Oct 1961Dismissed
Lal Behari Vs State
Allahabad High Court · AIR 1962 All 251 : (1962) 32 AWR 286
Criminal Procedure Code, 1898 (CrPC) — Section 476, 479AEvidence Act, 1872 — Section 114
High Courts27 Oct 1961Dismissed
Har Dayal and Others Vs Chotai and Others
Allahabad High Court · AIR 1963 All 32
Easements Act, 1882 — Section 4
High Courts27 Oct 1961Dismissed
Ram Kishore Vs Raj Narain Dubey and Others
Allahabad High Court · AIR 1963 All 23
Arbitration Act, 1940 — Section 8(1)
High Courts25 Oct 1961Allowed
Bhagwan Sri Krishenji Maharaj Virajman Mandir, Khanpur Vs Chuttan Lal
Allahabad High Court · AIR 1963 All 54
Transfer of Property Act, 1882 — Section 106
High Courts25 Oct 1961Allowed
Ram Nath and Others Vs Neta
Allahabad High Court · AIR 1962 All 604 : (1962) 32 AWR 646
Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 105, 107, 116
High Courts23 Oct 1961Dismissed
Harbanswala Tea Estate Vs Srivastava (J.N.) (Regional Conciliation Officer and Arbitrator) and Others
Allahabad High Court · (1962) 2 LLJ 702
Uttar Pradesh Industrial Disputes Act, 1947 — Section 5B
High Courts23 Oct 1961Allowed
Budhu and others Vs Board of Revenue, U.P. and others
Allahabad High Court · (1961) 31 AWR 682
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20, 232
High Courts23 Oct 1961Dismissed
Ram Gopal Vs Jhau Lal and Others
Allahabad High Court · AIR 1963 All 126
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 2