High Courts23 Oct 1961
State Vs Mohammad Naim
Allahabad High Court · (1962) 32 AWR 563 : (1962) CriLJ 125
Penal Code, 1860 (IPC) — Section 195
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 5 of 17
High Courts13 Oct 1961Dismissed
Chandu Lal and Another Vs Ram Autar and Another
Allahabad High Court · AIR 1962 All 357
Arbitration Act, 1940 — Section 16(1), 16(3), 28(2), 30, 33
High Courts13 Oct 1961
DELHI CLOTH AND GENERAL MILLS COMPANY LTD. Vs STATE OF UTTAR PRADESH AND OTHERS.
Allahabad High Court · (1962) 46 ITR 417 : (1962) RD 10
Constitution of India, 1950 — Article 226
High Courts12 Oct 1961
MESSRS. HAJI MOHD. KHALIL MOHD. FAROOQ Vs INCOME TAX OFFICER, AZAMGARH, AND ANOTHER.
Allahabad High Court · (1962) 46 ITR 458
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 31
High Courts12 Oct 1961
Jagan and Others Vs The State
Allahabad High Court · (1962) 32 AWR 277 : (1962) CriLJ 641
Penal Code, 1860 (IPC) — Section 149, 300, 301, 302, 303
High Courts10 Oct 1961Dismissed
Lakshmiratan Cotton Mills Co., Ltd. Vs Sales Tax Officer
Allahabad High Court · (1962) 13 STC 1031
Constitution of India, 1950 — Article 226
High Courts10 Oct 1961Dismissed
Hira Prasad Vs Beni Madho
Allahabad High Court · AIR 1963 All 109
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Oct 1961Dismissed
Lal Chand Vs Bharat Nidhi Ltd.
Allahabad High Court · AIR 1962 All 378 : (1962) 32 AWR 369
Civil Procedure Code, 1908 (CPC) — Section 115Displaced Persons (Debts Adjustment) Act, 1951 — Section 26, 28, 4, 40, 53
High Courts10 Oct 1961Allowed
J.P. Ojha Vs Firm R.R. Tandan and Another
Allahabad High Court · AIR 1962 All 485 : (1962) 32 AWR 471
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(3), 115
High Courts10 Oct 1961Dismissed
Krishna Raj Trading Corporation Vs Ram Saran Dass and Brothers
Allahabad High Court · AIR 1962 All 374 : (1962) 32 AWR 359
Civil Procedure Code, 1908 (CPC) — Section 38, 47
High Courts06 Oct 1961Dismissed
Jagdatt Singh and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1962 All 606
Constitution of India, 1950 — Article 226, 31, 31(2), 31AGovernment of India Act, 1935 — Section 299Uttar Pradesh Acquisition of Property (Flood Relief) Temporary Powers Act, 1948 — Section 9(1)
High Courts05 Oct 1961Allowed
Harish Chand Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 1962 All 307 : (1962) 32 AWR 210
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Oct 1961Allowed
Mst. Lakshmi Devi Vs Roongta and Co. and Others
Allahabad High Court · AIR 1962 All 381 : (1962) 32 AWR 282
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts05 Oct 1961Allowed
Raghunath Sahai Vs Sarup Singh
Allahabad High Court · AIR 1962 All 620 : (1961) 3 FLR 445 : (1962) 1 LLJ 19
Workmens Compensation Act, 1923 — Section 2
High Courts05 Oct 1961Dismissed
Jyoti Prasad Kishan Lal Vs The Punjab National Bank Ltd. and Others
Allahabad High Court · AIR 1963 All 374
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 9 Rule 9(2)
High Courts03 Oct 1961Dismissed
Lalji Koeri Vs Gajadhar Koeri
Allahabad High Court · AIR 1962 All 431 : (1962) 32 AWR 144
Limitation Act, 1908 — Article 144 , 181
High Courts03 Oct 1961Dismissed
Asha Ram Vs G.C. Saxena
Allahabad High Court · AIR 1962 All 507 : (1962) 32 AWR 233 : (1962) 1 LLJ 700
Constitution of India, 1950 — Article 13, 14, 348Police Act, 1861 — Section 12, 29, 46Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 25
High Courts03 Oct 1961
MOHD. ATIQ Vs Income Tax OFFICER, DISTRICT II (V), KANPUR.
Allahabad High Court · (1962) 46 ITR 452
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 22, 23, 27, 28
High Courts29 Sept 1961Allowed
State of U.P. Vs Jafar Ali
Allahabad High Court · AIR 1963 All 18 : (1963) CriLJ 28(1)
Criminal Procedure Code, 1898 (CrPC) — Section 364Foreigners Act, 1946 — Section 14, 2, 3(2)Foreigners Laws (Amendment) Act, 1957 — Section 2
High Courts29 Sept 1961Dismissed
Mainpur Electric Supply and General Mills Co. Ltd. Vs State of Uttar Pradesh
Allahabad High Court · AIR 1962 All 433
Electricity Act, 1910 — Section 10, 7, 7(4)