COURT ARCHIVE

Allahabad High Court judgments, 1961

328 judgments · page 17 of 17

High Courts20 Jan 1961Allowed

Madho Prasad Vs The Union of India (UOI)

Allahabad High Court · AIR 1961 All 433

Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77

High Courts20 Jan 1961

Allahabad High Court · (1961) CriLJ 24

Constitution of India, 1950 — Article 14, 19Penal Code, 1860 (IPC) — Section 11, 21

High Courts17 Jan 1961Allowed

Allahabad High Court · AIR 1961 All 580 : (1961) 31 AWR 292

Uttar Pradesh General Clauses Act, 1904 — Section 16Uttar Pradesh Municipalities Act, 1916 — Section 40(5), 48(3), 57(1), 58(2), 69(2)

High Courts17 Jan 1961Dismissed

Allahabad High Court · AIR 1961 All 571 : (1961) 31 AWR 280

Motor Vehicles Act, 1939 — Section 44, 44(2)

High Courts12 Jan 1961Allowed

Allahabad High Court · (1961) 31 AWR 278

Legal Practitioners Act, 1879 — Section 23

High Courts10 Jan 1961Allowed

Allahabad High Court · AIR 1961 All 368 : (1961) 31 AWR 317 : (1961) CriLJ 51

Prevention of Corruption Act, 1947 — Section 6

High Courts10 Jan 1961Allowed

Allahabad High Court · (1961) 01 AHC CK 0003

Constitution of India, 1950 — Article 311

High Courts04 Jan 1961Dismissed

Allahabad High Court · (1961) 31 AWR 288

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 91