High Courts23 Dec 1957Allowed
Virendra Kumar Agarwal Vs The District Inspector Of Schools Moradabad and others
Allahabad High Court · (1958) 28 AWR 200
COURT ARCHIVE
Allahabad High Court judgments, 1957
388 judgments · page 1 of 20
High Courts23 Dec 1957Dismissed
Brijlal Misra and Another Vs The Regional Transport Authority, Kanpur
Allahabad High Court · AIR 1958 All 390 : (1958) 28 AWR 268
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47(1), 47(3)
High Courts23 Dec 1957Allowed
State Vs Shanker and Others
Allahabad High Court · AIR 1958 All 432 : (1958) 28 AWR 205 : (1958) CriLJ 710
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 145, 417, 417(1)Penal Code, 1860 (IPC) — Section 97
High Courts23 Dec 1957Allowed
Ramesh Chandra Vs State Government of Uttar Pradesh and Others
Allahabad High Court · AIR 1959 All 47 : (1958) 28 AWR 429
Constitution of India, 1950 — Article 16, 311, 311(2)
High Courts23 Dec 1957Disposed Of
J.K. Cotton Spinning and Wvg. Mills Co. Ltd., Kanpur Vs The Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1958 All 609
Income Tax Act, 1922 — Section 23A(1), 34(2)
High Courts23 Dec 1957Allowed
Kundan Lal Agarwal and Another Vs State
Allahabad High Court · AIR 1958 All 643 : (1958) CriLJ 1102
Penal Code, 1860 (IPC) — Section 480, 482, 486
High Courts23 Dec 1957Dismissed
Ghulam Haqqani Khan Vs State of UP and others
Allahabad High Court · (1958) 28 AWR 284
Constitution of India, 1950 — Article 310, 311Constitution of India, 1950 — Article 310, 311Constitution of India, 1950 — Article 310, 311
High Courts23 Dec 1957Allowed
Gajram Singh Vs The Sub-Divisional Officer Gunnaur and others
Allahabad High Court · (1958) 28 AWR 210
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 25(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts19 Dec 1957
The Kanpur Tannery Ltd., Kanpur Vs The Commissioner of Income Tax, U.P. and V.P., Lucknow
Allahabad High Court · AIR 1958 All 612 : (1958) 34 ITR 863
Income Tax Act, 1922 — Section 10(2), 10(5), 66(5)War Risks (Goods) Insurance Ordinance, 1940 — Section 7A
High Courts19 Dec 1957Dismissed
N.K. Industries (Private) Ltd., Kanpur Vs Regional Provident Fund Commissioner, U.P.
Allahabad High Court · AIR 1958 All 474 : (1958) 28 AWR 325 : (1958) 2 LLJ 19
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16(1), 19A, 2, 5
High Courts19 Dec 1957Dismissed
Bachhu alias Saktu Vs State
Allahabad High Court · (1958) 28 AWR 568
Constitution of India, 1950 — Article 134(1)(c)Penal Code, 1860 (IPC) — Section 302Constitution of India, 1950 — Article 134(1)(c)
High Courts17 Dec 1957Allowed
L. Lakshmi Narain Vs Sri Krishna and another
Allahabad High Court · (1958) 28 AWR 427
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(e)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(e)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)(e)
High Courts17 Dec 1957Partly Allowed
Brijesh Kumar and Another Vs State
Allahabad High Court · AIR 1958 All 514 : (1958) CriLJ 842
Constitution of India, 1950 — Article 14, 141Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 27, 3, 5
High Courts16 Dec 1957
Sri Dharam Singh Vs Disct. Magistrate Muzaffarnagar and another
Allahabad High Court · (1958) 28 AWR 144
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12CUttar Pradesh Panchayat Raj Rules, 1947 — Rule 19F
High Courts13 Dec 1957Allowed
Darman Singh Vs The S.D.O. Shikohabad and another
Allahabad High Court · (1958) 28 AWR 199
Uttar Pradesh Panchayat Raj Act, 1947 — Section 5AUttar Pradesh Panchayat Raj Act, 1947 — Section 5A
High Courts13 Dec 1957Allowed
Gokul Vs The State
Allahabad High Court · AIR 1958 All 616
Criminal Procedure Code, 1898 (CrPC) — Section 367, 419, 420, 561AEvidence Act, 1872 — Section 9
High Courts13 Dec 1957Allowed
Than Mal Vs The Income Tax Officer and Others
Allahabad High Court · AIR 1958 All 636
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 115, 47, 73, 73(3)Income Tax Act, 1961 — Section 46(2)Uttar Pradesh Land Revenue Act, 1901 — Section 149, 227
High Courts12 Dec 1957Dismissed
Vishwa Mitra Kochar Vs Girdhari Lal Tandon
Allahabad High Court · AIR 1958 All 683 : (1958) 28 AWR 212
Arbitration Act, 1940 — Section 14, 16, 17, 22, 23Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Dec 1957Dismissed
Ram Jeet and Others Vs The State
Allahabad High Court · AIR 1958 All 439 : (1958) 28 AWR 139 : (1958) CriLJ 716
Criminal Procedure Code, 1898 (CrPC) — Section 540Evidence Act, 1872 — Section 114
High Courts12 Dec 1957Dismissed
Municipal Board Vs Eastern U.P. Electric Supply Co. Ltd. and Others
Allahabad High Court · AIR 1958 All 506
Arbitration Act, 1940 — Section 2, 32, 33Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 56