High Courts12 Dec 1957Dismissed
Vishwa Mitra Kochar Vs Girdhari Lal Tandon
Allahabad High Court · AIR 1958 All 683 : (1958) 28 AWR 212
Arbitration Act, 1940 — Section 14, 16, 17, 22, 23Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1957
425 judgments · page 2 of 22
High Courts12 Dec 1957Dismissed
Ram Jeet and Others Vs The State
Allahabad High Court · AIR 1958 All 439 : (1958) 28 AWR 139 : (1958) CriLJ 716
Criminal Procedure Code, 1898 (CrPC) — Section 540Evidence Act, 1872 — Section 114
High Courts12 Dec 1957Dismissed
Municipal Board Vs Eastern U.P. Electric Supply Co. Ltd. and Others
Allahabad High Court · AIR 1958 All 506
Arbitration Act, 1940 — Section 2, 32, 33Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 56
High Courts12 Dec 1957
J.K. COTTON SPINNING and WEAVING MILLS CO. LTD. Vs COMMISSIONER OF Income Tax, U.P., LUCKNOW.
Allahabad High Court · (1958) 34 ITR 856
Income Tax Act, 1961 — Section 23A(1)
High Courts11 Dec 1957Dismissed
Mohammad Ali Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1958 All 681
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 68(2), 69
High Courts11 Dec 1957Dismissed
Brij Lal Suri Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1958 All 621 : (1958) CriLJ 114
Constitution of India, 1950 — Article 132, 132(1), 133(1), 133(2), 19(1)
High Courts11 Dec 1957Dismissed
Ram Nath Vs State
Allahabad High Court · AIR 1958 All 368 : (1958) 28 AWR 155 : (1958) CriLJ 595
Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts11 Dec 1957Dismissed
Ram Lal and anothers Vs Mst. Mangari and others
Allahabad High Court · (1958) 28 AWR 310
Uttar Pradesh Tenancy Act, 1939 — Section 34Hindu Succession Act, 1956 — Section 14Uttar Pradesh Tenancy Act, 1939 — Section 34
High Courts10 Dec 1957
Shri Sita Ram Kayan, Kanpur Vs The Commissioner of Income Tax
Allahabad High Court · AIR 1958 All 648 : (1958) 34 ITR 841
Excess Profits Tax Act, 1940 — Section 2(5)
High Courts10 Dec 1957Disposed Of
Shri Sita Ram Kayan, Kanpur Vs The Commissioner of Income-Tax
Allahabad High Court · (1957) 12 AHC CK 0024
Excess Profits Tax Act, 1940 — Section 2(5)
High Courts07 Dec 1957Dismissed
Municipal Board of Hardwar Union, Hardwar Vs Sri Raghubir Singh and Another
Allahabad High Court · AIR 1958 All 430 : (1958) 28 AWR 250
Uttar Pradesh Municipalities Act, 1916 — Section 128(1)
High Courts06 Dec 1957Dismissed
Dwarka Nath Tandon Vs Sri Ram Prakash Khanna and another
Allahabad High Court · (1958) 28 AWR 273
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)
High Courts06 Dec 1957Dismissed
Mulak Shah and Others Vs The Sales Tax Officer, Muzaffarnagar and Others
Allahabad High Court · AIR 1958 All 676
Constitution of India, 1950 — Article 226
High Courts05 Dec 1957Dismissed
Paras Ram and Another Vs Municipal Board, Aligarh
Allahabad High Court · AIR 1958 All 566 : (1958) 28 AWR 153
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts05 Dec 1957Disposed Of
Tobacco Friends Union, Saharanpur Vs State of U.P. and Others
Allahabad High Court · AIR 1958 All 688
Contract Act, 1872 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 18, 3
High Courts04 Dec 1957
Lala Wazir Singh and another Vs Suraj Prakash Agarwal and another
Allahabad High Court · (1958) 28 AWR 197
Penal Code, 1860 (IPC) — Section 420
High Courts04 Dec 1957Dismissed
District Board Allahabad Vs Tahir Husain and others
Allahabad High Court · (1958) 28 AWR 191
Constitution of India, 1950 — Article 226
High Courts03 Dec 1957Disposed Of
Lakhan Vaish Vs State
Allahabad High Court · AIR 1958 All 445 : (1958) CriLJ 722
Criminal Procedure Code, 1898 (CrPC) — Section 162, 342Evidence Act, 1872 — Section 145
High Courts03 Dec 1957
The Ratna Sugar Mills Co. Ltd., Benaras Vs The Commissioner of Income Tax, U.P. and V.P. Lucknow
Allahabad High Court · AIR 1958 All 633 : (1958) 28 AWR 486 : (1958) 33 ITR 644
Income Tax Act, 1922 — Section 10(1), 4(3)
High Courts03 Dec 1957Allowed
Abhiman Singh and Others Vs Ram Hit Singh and Another
Allahabad High Court · AIR 1958 All 437
Arbitration Act, 1940 — Section 21, 5Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3