High Courts30 Dec 2008Disposed Of
Hardwari Lal and three others Vs State
Allahabad High Court · (2008) 12 AHC CK 0410
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 1 of 158
High Courts24 Dec 2008Allowed
Kailash Chandra Kandpal Vs State
Allahabad High Court · (2008) 12 AHC CK 0275
Evidence Act, 1872 — Section 134
High Courts23 Dec 2008Dismissed
Board of Governors of Lucknow Christian College Society and another Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0309
Societies Registration Act, 1860 — Section 25(1)
High Courts19 Dec 2008
Devmani Pandey Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 1099
Criminal Procedure Code, 1973 (CrPC) — Section 216, 228, 482Penal Code, 1860 (IPC) — Section 324, 325, 326, 504
High Courts19 Dec 2008
Smt. Sangita Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2009) 2 ACR 1624
Criminal Procedure Code, 1973 (CrPC) — Section 125, 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 193, 211, 420, 445
High Courts19 Dec 2008
Bhagwan Shankar Bajpayee Vs District Judge and Others
Allahabad High Court · (2009) 1 AWC 899 : (2009) 3 CivCC 429 : (2009) 5 RCR(Civil) 823
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227
High Courts19 Dec 2008Disposed Of
Maya Shukla Vs State of Uttar Pradesh & others
Allahabad High Court · (2008) 12 AHC CK 0409
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 11(2)
High Courts19 Dec 2008Disposed Of
Allahabad Jal Sansthan Division at Allahabad & Anr. Vs Presiding Officer, Labour Court, Allahabad & Anr.
Allahabad High Court · (2008) 12 AHC CK 0406
Industrial Disputes Act, 1947 — Schedule 2 Item 6
High Courts19 Dec 2008Dismissed
Brij Bhushan Singh Andanother Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0396
Industrial Disputes Act, 1947 — Section 2(oo)Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 10, 11, 12, 13, 14
High Courts19 Dec 2008Dismissed
Devi Enterprises, Sonebhadra Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0385
High Courts19 Dec 2008Dismissed
Daljeet Singh Vs District Inspector of Schools, Mainpuri And Others
Allahabad High Court · (2008) 12 AHC CK 0345
High Courts19 Dec 2008Disposed Of
Bittan Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0335
High Courts19 Dec 2008Disposed Of
Guddi Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0334
High Courts19 Dec 2008Disposed Of
Raj Kumar Sharma Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0330
High Courts19 Dec 2008Dismissed
Raj Petroleum Agency Neknampur Pratapgarh Thru Prop. Vs Special Secretary Food & Supplies & Ors.
Allahabad High Court · (2008) 12 AHC CK 0304
High Courts19 Dec 2008Disposed Of
Bajaj Hindusthan Ltd.Unit Kinauni Meerut Through Its Author Vs State of U.P.Through The Secry.Deptt.of Sugar Industries
Allahabad High Court · (2008) 12 AHC CK 0282
High Courts19 Dec 2008Allowed
Shamsher and others Vs State of U.P. and another
Allahabad High Court · (2008) 12 AHC CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts19 Dec 2008Dismissed
Ram Chet and Others Vs Gumar and Others
Allahabad High Court · (2008) 12 AHC CK 0254
High Courts19 Dec 2008Dismissed
Hakim Mohammed Shafi Ullah Vs State of U.P and Another
Allahabad High Court · (2008) 12 AHC CK 0246
Uttar Pradesh Indian Medical Institution (Acquisition and Miscellaneous Provisions) Act, 1982 — Section 6(1)Uttar Pradesh State Universities Act, 1973 — Section 33
High Courts19 Dec 2008Dismissed
Dharmendra Singh Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0211