High Courts19 Dec 2008Allowed
Vedmati Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0210
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 2 of 158
High Courts19 Dec 2008Dismissed
Kiran Pal @ Rinku. Vs State of U.P.& others
Allahabad High Court · (2008) 12 AHC CK 0205
High Courts19 Dec 2008Dismissed
Tasha @ Tahseen Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0204
High Courts19 Dec 2008Dismissed
Nabab Singh Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0184
High Courts19 Dec 2008Allowed
Dayanand Bachhrawan Degree College, Bachhrawan Raibareli Vs State of U.P.Thru Secy.Higher Education & Others
Allahabad High Court · (2008) 12 AHC CK 0174
High Courts19 Dec 2008Disposed Of
Gauri Shankar Srivastava Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0161
High Courts19 Dec 2008Allowed
Sri Kamta Prasad Agarwal and Others Vs Thakur Shyam Suder Ji Devta Through C.M.Shukla and Others
Allahabad High Court · (2008) 12 AHC CK 0149
High Courts19 Dec 2008Allowed
Niyaz Khan @ Roxy Vs State of U.P.& others.
Allahabad High Court · (2008) 12 AHC CK 0144
High Courts19 Dec 2008Dismissed
Vijay Gautam Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0142
High Courts19 Dec 2008Dismissed
Krishna Kant Dubey Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0141
High Courts19 Dec 2008Dismissed
Janrail Singh Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0139
High Courts19 Dec 2008Disposed Of
Sandeep Sharma Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0137
High Courts19 Dec 2008Dismissed
Shammi Kohli & others Vs State of U.P.and another.
Allahabad High Court · (2008) 12 AHC CK 0136
High Courts19 Dec 2008Disposed Of
Shyam Charan Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0132
High Courts19 Dec 2008Dismissed
Subhash Chandra Vs Presiding Officer and others
Allahabad High Court · (2008) 12 AHC CK 0097
High Courts19 Dec 2008Dismissed
Radhey Shayam Lavania Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0091
High Courts19 Dec 2008Dismissed
Somraj Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0086
High Courts19 Dec 2008Disposed Of
Sona Devi Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0085
High Courts19 Dec 2008Disposed Of
Laxminiya Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0084
High Courts19 Dec 2008Dismissed
Subhash Yadav Vs State of U.P.& Ors.
Allahabad High Court · (2008) 12 AHC CK 0082