High Courts01 Jan 2008Dismissed
Jamuna Nishad Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0187
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 158 of 158
High Courts01 Jan 2008Dismissed
Triambak Pati Tripathi Vs Board of High School & Intermediate Education, U.P.Allahabad
Allahabad High Court · (2008) 01 AHC CK 0176
High Courts01 Jan 2008Allowed
Bhan Pratap Singh,etc.etc. Vs State of U.P.& Ors.etc,etc.
Allahabad High Court · (2008) 01 AHC CK 0162
High Courts01 Jan 2008Dismissed
Sushil Kumar Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0144
Penal Code, 1860 (IPC) — Section 323, 34, 376
High Courts01 Jan 2008Dismissed
Raja Ram (dead) through LR s and Ors. Vs Shanti Devi
Allahabad High Court · (2008) 01 AHC CK 0099
High Courts01 Jan 2008Disposed Of
State of U.P. and Ors. Vs Ajai Singh &Anr
Allahabad High Court · (2008) 01 AHC CK 0094