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Allahabad High Court judgments, 1890

22 judgments · page 1 of 2

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High Courts22 Dec 1890Dismissed

Oudh Behari Lal Vs Nageshar Lal

Allahabad High Court · (1890) 12 AHC CK 0008

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High Courts22 Dec 1890Allowed

Radhey Singh and Others Vs Jagrup Rai and Others

Allahabad High Court · (1890) 12 AHC CK 0004

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High Courts20 Dec 1890Dismissed

Jang Bahadur Singh and Another Vs Shankar Rai and Another

Allahabad High Court · (1890) 12 AHC CK 0005

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High Courts18 Dec 1890Allowed

Kallu Rai and Others Vs Fahiman and Others

Allahabad High Court · (1890) 12 AHC CK 0001

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High Courts11 Dec 1890Allowed

Bishen Dayal Vs The Bank of Upper India Limited

Allahabad High Court · (1890) 12 AHC CK 0003

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High Courts09 Dec 1890Dismissed

Muhammad Raza Khan and Another Vs Hargu Lal Singh

Allahabad High Court · (1890) 12 AHC CK 0007

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High Courts08 Dec 1890Dismissed

Jumna Bibi and Others Vs Murtazai Bibi and Another

Allahabad High Court · (1890) 12 AHC CK 0006

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High Courts05 Dec 1890Dismissed

Ramzan Vs Gerard

Allahabad High Court · (1890) 12 AHC CK 0002

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High Courts07 Nov 1890Dismissed

Basdeo Vs Gharib Das

Allahabad High Court · (1890) 11 AHC CK 0002

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High Courts04 Nov 1890Dismissed

Bansi Vs Sikree Mal

Allahabad High Court · (1890) 11 AHC CK 0001

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High Courts31 Oct 1890Dismissed

H.A. Emile Vs Jawitri

Allahabad High Court · (1890) 10 AHC CK 0002

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High Courts29 Oct 1890

Nathu Ram Vs Radha Bai

Allahabad High Court · (1890) 10 AHC CK 0001

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High Courts10 Jul 1890

Pirbhu Narain Singh Vs Sita Ram and Others

Allahabad High Court · (1890) 07 AHC CK 0002

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High Courts03 Jul 1890Dismissed

Indar Singh and Another Vs Naubat Singh and Others

Allahabad High Court · (1890) 07 AHC CK 0001

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High Courts27 Jun 1890Dismissed

Anandi Ram and Others Vs Dur Najaf Ali Begum

Allahabad High Court · (1890) 06 AHC CK 0004

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High Courts24 Jun 1890Dismissed

Kishan Lal Vs Ganga Ram and Another

Allahabad High Court · (1890) 06 AHC CK 0002

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High Courts21 Jun 1890Dismissed

Sital Singh Vs Baij Nath

Allahabad High Court · (1890) 06 AHC CK 0003

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High Courts04 Jun 1890Disposed Of

Abdul Majid Vs Muhammad Faizullah and Another

Allahabad High Court · (1890) 06 AHC CK 0001

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High Courts13 May 1890Dismissed

Sita Ram Vs Shib Singh

Allahabad High Court · (1890) 05 AHC CK 0002

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High Courts07 May 1890Dismissed

Binda Vs Kaunsilia and Another

Allahabad High Court · (1890) 05 AHC CK 0001

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