High Courts21 Dec 1907Disposed Of
Ahmad Husain Vs Ismdar Khan and Others and Harib-Ullah Khan and Others
Allahabad High Court · (1908) ILR (All) 119
COURT ARCHIVE
Allahabad High Court judgments, 1907
133 judgments · page 1 of 7
High Courts20 Dec 1907Dismissed
Abdul Ahad and Another Vs Haidar Husain and Others
Allahabad High Court · (1908) ILR (All) 117
High Courts14 Dec 1907Dismissed
Nand Kishore Vs Anwar Husain and Others
Allahabad High Court · (1908) ILR (All) 82
High Courts13 Dec 1907Dismissed
Bahal Singh and Another Vs Mubarik-un-Nissa and Others
Allahabad High Court · (1908) ILR (All) 77
High Courts07 Dec 1907Dismissed
Shafaqat Ullah Vs Wali Ahmad Khan
Allahabad High Court · (1908) ILR (All) 116
High Courts06 Dec 1907Allowed
Municipal Board of Bulandshahr Vs Dakkhan Lal
Allahabad High Court · (1908) ILR (All) 70
High Courts06 Dec 1907
Nur Muhammad and Another Vs Sheo Narain
Allahabad High Court · (1908) ILR (All) 72
High Courts04 Dec 1907Dismissed
Pran Singh and Others Vs Meghan Dube and Another
Allahabad High Court · (1908) ILR (All) 63
High Courts02 Dec 1907Dismissed
Gordhan Das and Another Vs Chunni Lal
Allahabad High Court · (1908) ILR (All) 111
High Courts02 Dec 1907Dismissed
Emperor Vs Kashi Nath and Another
Allahabad High Court · (1908) ILR (All) 60
High Courts02 Dec 1907Dismissed
Ram Narain and Others Vs Banarsi Prasad
Allahabad High Court · (1908) ILR (All) 105
High Courts21 Nov 1907Dismissed
Rup Chand Vs Dasodha and Another
Allahabad High Court · (1908) ILR (All) 55
High Courts20 Nov 1907Dismissed
Dwarka Prasad and Others Vs Ambika Partap Singh and Dalel Kunwar and Others
Allahabad High Court · (1908) ILR (All) 95
High Courts20 Nov 1907Allowed
Rikhai Singh and Others Vs Indar Sen Singh and Kamar-un-Nissa Bibi and Others
Allahabad High Court · (1908) ILR (All) 103
High Courts14 Nov 1907Dismissed
Emperor Vs Qadir Bakhsh and Others
Allahabad High Court · (1908) ILR (All) 93
High Courts13 Nov 1907Disposed Of
Emperor Vs Tabarak Zaman Khan
Allahabad High Court · (1908) ILR (All) 52
High Courts30 Oct 1907Disposed Of
Durga Vs Balak Puri and Others
Allahabad High Court · (1908) ILR (All) 49