High Courts14 Aug 1907Dismissed
Ganga Devi and Others Vs Dharam Das
Allahabad High Court · (1907) ILR (All) 773
Limitation Act, 1963 — Article 60
COURT ARCHIVE
Allahabad High Court judgments, 1907
133 judgments · page 2 of 7
High Courts14 Aug 1907Dismissed
Emperor Vs Mahendra Singh and Another
Allahabad High Court · (1908) ILR (All) 47
High Courts13 Aug 1907Allowed
Akbar Husain Vs Hari Ram
Allahabad High Court · (1907) ILR (All) 749
Court Fees Act, 1870 — Section 28Limitation Act, 1877 — Section 4
High Courts30 Jul 1907Dismissed
Sukhdeo Prasad and Another Vs Nihal Chand
Allahabad High Court · (1907) ILR (All) 740
High Courts24 Jul 1907Disposed Of
Barsati and Others Vs Chamru and Another
Allahabad High Court · (1907) ILR (All) 683
High Courts24 Jul 1907Dismissed
Lohre Vs Deo Hans and Another
Allahabad High Court · (1908) ILR (All) 48
High Courts20 Jul 1907Dismissed
Banwari Lal and Others Vs Musammat Gopi
Allahabad High Court · (1908) ILR (All) 44
High Courts20 Jul 1907Allowed
Emperor Vs Ganga Prasad
Allahabad High Court · (1907) ILR (All) 685
Criminal Procedure Code, 1898 (CrPC) — Section 195Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 379
High Courts17 Jul 1907Disposed Of
Asghari Begam and Another Vs Ashiq Husain and Others
Allahabad High Court · (1908) ILR (All) 90
High Courts17 Jul 1907Dismissed
Debi Prasad Vs Sheodat Rai
Allahabad High Court · (1908) ILR (All) 41
High Courts16 Jul 1907Allowed
Raghunandan Prasad Vs Ambika Singh and Others
Allahabad High Court · (1907) ILR (All) 679
Transfer of Property Act, 1882 — Section 91
High Courts12 Jul 1907Disposed Of
Joti Prasad and Others Vs Ramchandra Das
Allahabad High Court · (1907) 07 AHC CK 0006
High Courts11 Jul 1907Dismissed
Ham Partap and Others Vs Jamna Prasad and Others
Allahabad High Court · (1907) ILR (All) 667
High Courts09 Jul 1907Allowed
Sheo Prasad and Another Vs Aya Ram and Others
Allahabad High Court · (1907) 07 AHC CK 0016
High Courts09 Jul 1907
Damodar Das Vs Sheoram Das and Others
Allahabad High Court · (1907) ILR (All) 730
Contract Act, 1872 — Section 211
High Courts06 Jul 1907
Ahmad Ullah Khan and Others Vs Ali Sher Khan
Allahabad High Court · (1907) ILR (All) 660