High Courts27 May 1907Disposed Of
The Maharaja of Vizianagram Vs Thamman Pande
Allahabad High Court · (1907) ILR (All) 593
COURT ARCHIVE
Allahabad High Court judgments, 1907
133 judgments · page 4 of 7
High Courts27 May 1907Disposed Of
Emperor Vs Parsiddhan Singh and Others
Allahabad High Court · (1907) ILR (All) 575
High Courts27 May 1907Dismissed
Ram Lal Vs Ghulam Husain and Another
Allahabad High Court · (1907) ILR (All) 579
High Courts18 May 1907Disposed Of
Babu and Another Vs Anjora Kunwar
Allahabad High Court · (1907) ILR (All) 638
Limitation Act, 1963 — Section 5
High Courts17 May 1907Allowed
Beti Jeo Vs Sham Bihari Lal
Allahabad High Court · (1907) ILR (All) 574
High Courts15 May 1907Dismissed
Kundan Bibi Vs Kunni Lal and Others
Allahabad High Court · (1907) ILR (All) 571
High Courts15 May 1907
Emperor Vs Husain Bakhsh and Others
Allahabad High Court · (1907) ILR (All) 569
High Courts14 May 1907Dismissed
Mohsan Shah and Others Vs Mahbub Ilahi and Others
Allahabad High Court · (1907) ILR (All) 589
High Courts14 May 1907Dismissed
Bakhtwar Mal Vs Abdul Latif
Allahabad High Court · (1907) ILR (All) 567
High Courts01 May 1907Dismissed
Thakur Prasad and Others Vs Sheo Ram Tiwari
Allahabad High Court · (1907) ILR (All) 562
High Courts29 Apr 1907Dismissed
Girraj Singh and Others Vs Mul Chand
Allahabad High Court · (1907) ILR (All) 627
Limitation Act, 1963 — Section 22
High Courts23 Apr 1907Allowed
Gobind Krishna Narain and Another Vs Khunni Lal
Allahabad High Court · (1907) ILR (All) 487
High Courts23 Apr 1907Allowed
Achhaibar Dube Vs Tapasi Dube and Others
Allahabad High Court · (1907) ILR (All) 557
High Courts23 Apr 1907
Muhammad Kazim Vs Mian Khan and Another
Allahabad High Court · (1907) ILR (All) 554
High Courts19 Apr 1907Dismissed
Manohar Lal Vs Banarsi Das and Others
Allahabad High Court · (1907) ILR (All) 495